JUDGMENT DATABASE
Search 12,15,204 Indian judgments.
12,15,204 judgments in All Courts · page 60,710 of 60,761
High Courts06 Jun 1872
In Re: In The Goods of Ram Chandra Das, Deceased
Calcutta High Court · (1872) 06 CAL CK 0012
Privy Council04 Jun 1872
Macqueen and Another Vs Ramcoomar Koondoo and others
Privy Council · (1872) 1 IndApp 40
High Courts03 Jun 1872
Khaski Boy and Others Vs Farzand Alikhan and Others
Calcutta High Court · (1872) 06 CAL CK 0008
Privy Council25 May 1872
Baboo Bissessurnath and Others Vs Maharajah Mohessur Bux Singh Bahadoor and others
Privy Council · (1872) 1 IndApp 34
High Courts11 May 1872
Baboo Rameshar Prasad Narayan Singh
Calcutta High Court · (1872) 05 CAL CK 0002
Privy Council11 May 1872
G. C. W. Forester and Others Vs The Secretary of State For India In Council
Privy Council · (1872) 1 IndApp 10
High Courts06 May 1872
Biswanath Chunder Vs S.M. Khantamani Dasi and Another
Calcutta High Court · (1872) 05 CAL CK 0001
Privy Council20 Apr 1872
Sivananantha Perumal Sethurayer Vs Ramalakshmi Ammal
Privy Council · (1872) 1 IndApp 1
High Courts17 Apr 1872
In Re: Mathuranath Chuckerbutty and Others
Calcutta High Court · (1872) 04 CAL CK 0001
High Courts12 Apr 1872
Hazari Mull Nahatta and Another Vs Sobagh Mull Duddha
Calcutta High Court · (1872) 04 CAL CK 0003
High Courts05 Apr 1872Allowed
Dwarkanath Bysak and Other Vs Mahenlranath Bysak
Calcutta High Court · (1872) 04 CAL CK 0004
High Courts15 Mar 1872
Dindayal Paramanik Vs Radhakishori Debi and Others
Calcutta High Court · (1872) 03 CAL CK 0004
Privy Council15 Mar 1872
Ramalakshmi Ammal Vs Sivanantha Perumal Sthurayar
Privy Council · (1872) 14 IndApp 570 : 14 MIA 570
Privy Council14 Mar 1872
The Government of Bombay Vs Desai Kullianrai Hakoomutrai
Privy Council · 14 MIA 551