High Courts10 Jul 1879Dismissed
Hira Lal Vs Ganesh Prasad and Others
Allahabad High Court · (1879) 07 AHC CK 0007
JUDGMENT DATABASE
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12,16,267 judgments in All Courts · page 60,707 of 60,814
High Courts08 Jul 1879Dismissed
Kanauji Lal Vs Basant Rai and Others
Allahabad High Court · (1880) ILR (All) 455
High Courts08 Jul 1879Disposed Of
Thamman Singh Vs Ganga Ram and Others
Allahabad High Court · (1880) ILR (All) 345
High Courts07 Jul 1879
De Angelis and Co. Vs Mayappa Setty
Calcutta High Court · (1880) ILR (Cal) 578
High Courts27 Jun 1879
Aukhil Chunder Sen Roy Vs Mohiny Mohun Dass and Others
Calcutta High Court · (1880) ILR (Cal) 489
High Courts26 Jun 1879Disposed Of
Gauri Shankar and Another Vs Mumtaz Ali Khan
Allahabad High Court · (1880) ILR (All) 415
Privy Council25 Jun 1879
Rughoobur Dyal Sahoo and Others Vs Maharajah Kishen Pertab Sahee
Privy Council · (1879) 6 IndApp 211
High Courts24 Jun 1879
Ashrof Ali and Another Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 281
Penal Code, 1860 (IPC) — Section 211, 44
High Courts24 Jun 1879
Ishri Dutt Koer and Others Vs Hunsbutti Kerain and Others
Calcutta High Court · (1880) ILR (Cal) 512
Civil Procedure Code, 1908 (CPC) — Section 15
Privy Council23 Jun 1879
Nawab Malka Jahan Sahiba Vs Deputy Commissioner of Lucknow In Charge of The Nazul Department
Privy Council · (1879) 6 IndApp 63
High Courts20 Jun 1879Dismissed
Sheoambar Lal and Others Vs Lachmi Narain Lal and Another
Allahabad High Court · (1880) ILR (All) 411
High Courts18 Jun 1879
Hirdey Narain Sahu Vs Sheo Shunkur Sahoy
Calcutta High Court · (1881) ILR (Cal) 25
High Courts16 Jun 1879Dismissed
Dirgnath Kuar Vs Narhar Singh and Another
Allahabad High Court · (1880) ILR (All) 409
High Courts14 Jun 1879
Gerender Coomar Dutt Vs S.M. Juggadmba Dabee
Calcutta High Court · (1880) ILR (Cal) 126
High Courts14 Jun 1879
Prankissen Laha Vs Sreemutty Noyanmoney Dassee
Calcutta High Court · (1880) ILR (Cal) 222
Privy Council14 Jun 1879
Vencataramaiyan Vs Ramasawmi Aiyan and others
Privy Council · (1879) 6 IndApp 196
High Courts13 Jun 1879
Taruck Nath Mullick, Manager of the Cooch Behar Chuklajut Estate, on behalf of the Court of Wards Vs Jeamat Nosya
Calcutta High Court · (1880) ILR (Cal) 353
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 159
High Courts13 Jun 1879Disposed Of
Empress of India Vs Sukhari
Allahabad High Court · (1880) ILR (All) 407
High Courts12 Jun 1879
Proby Vs Proby
Calcutta High Court · (1880) ILR (Cal) 357
Succession Act, 1925 — Section 4