High Courts19 Apr 1880
Johuri Mahton Vs Thakoor Nath Lukee
Calcutta High Court · (1880) ILR (Cal) 830
JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,697 of 60,814
High Courts15 Apr 1880
In Re: McCorkindale (Deceased)
Calcutta High Court · (1881) ILR (Cal) 1
Contract Act, 1872 — Section 171
High Courts15 Apr 1880Dismissed
Asghar Ali Shah Vs Jhanda Mal and Another
Allahabad High Court · (1880) ILR (All) 839
High Courts14 Apr 1880
Gumani Vs Ram Padarath Lal and Others
Allahabad High Court · (1880) ILR (All) 838
High Courts13 Apr 1880
Ganesh Lal Tewari Vs Shamnarain and Others
Calcutta High Court · (1881) ILR (Cal) 213
High Courts13 Apr 1880
Lootfulhuck Vs Gopee Chunder Mojoomdar
Calcutta High Court · (1880) ILR (Cal) 941
High Courts13 Apr 1880
Empress of India Vs Nawab and Another
Allahabad High Court · (1880) ILR (All) 835
High Courts12 Apr 1880
Ramnidhee Manjee Vs Parbutty Dassee
Calcutta High Court · (1880) ILR (Cal) 823
High Courts12 Apr 1880Disposed Of
Hira Singh Vs Ganga Sahai and Another
Allahabad High Court · (1880) ILR (All) 809
High Courts12 Apr 1880Dismissed
Qutub Husain Vs Jagat Narain and Another
Allahabad High Court · (1880) ILR (All) 807
High Courts12 Apr 1880
Empress of India Vs Deoki Nandan Lal
Allahabad High Court · (1880) ILR (All) 806
High Courts08 Apr 1880
Mohindrobhoosun Biswas Vs Shosheebhoosun Biswas
Calcutta High Court · (1880) ILR (Cal) 882
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts08 Apr 1880
Toponidhee Dhirj Gir Gosain Vs Sreeputty Sahanee
Calcutta High Court · (1880) ILR (Cal) 832
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts06 Apr 1880Dismissed
Wilayat Husain Vs Allah Rakhi
Allahabad High Court · (1880) ILR (All) 831
High Courts06 Apr 1880Dismissed
Mahtab Bibi Vs Ram Narain Singh
Allahabad High Court · (1880) ILR (All) 828
High Courts05 Apr 1880
In Re: In the Matter of the Petition of Bhekraj Koeri
Calcutta High Court · (1880) ILR (Cal) 878
Civil Procedure Code, 1877 — Section 290
High Courts05 Apr 1880Dismissed
Koteshar Nath Vs Lachmin Narain
Allahabad High Court · (1880) ILR (All) 826
High Courts05 Apr 1880Dismissed
Lachman Singh and Others Vs Bika Singh and Others
Allahabad High Court · (1880) ILR (All) 800