High Courts01 Dec 1896Dismissed
Mahadei Vs Shiam Lal and Others
Allahabad High Court · (1897) ILR (All) 127
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,610 of 60,970
High Courts01 Dec 1896
Muthu Ayyar Vs Ramasami Sastrial and Another
Madras High Court · (1897) ILR (Mad) 158
High Courts01 Dec 1896
Tirupati Raju Vs Vissam Raju and Another
Madras High Court · (1897) ILR (Mad) 155
Provincial Small Cause Courts Act, 1887 — Article 14
High Courts30 Nov 1896
Upendra Chunder Chowdhry and Others Vs Kallinath Chakravarti and Others
Calcutta High Court · (1897) ILR (Cal) 212
High Courts28 Nov 1896
Jatra Mohun Sen Vs Aukhil Chandra Chowdhry and Others
Calcutta High Court · (1897) ILR (Cal) 334
High Courts28 Nov 1896Dismissed
Akhil Chandra Chowdhury Vs Jatra Mohon Sen
Calcutta High Court · (1896) 11 CAL CK 0002
High Courts27 Nov 1896
Thillai Chetti Vs Ramanatha Ayyan and Others
Madras High Court · (1897) ILR (Mad) 295
Transfer of Property Act, 1882 — Section 60
High Courts26 Nov 1896
Nalla Karuppa Chettiar Vs Iburam Saheb
Madras High Court · (1897) ILR (Mad) 112 : (1897) 7 MLJ 76
High Courts25 Nov 1896
Clive Jute Mills Co., Ld. Vs Ebrahim Arab
Calcutta High Court · (1897) ILR (Cal) 177
Contract Act, 1872 — Section 107, 77
High Courts25 Nov 1896Dismissed
Sheikh Sohnur Ali Hazarika Vs J. Huttman, Superintendent on behalf of the Jorehat Tea Company
Calcutta High Court · (1896) 11 CAL CK 0001
High Courts24 Nov 1896Dismissed
Dinesh Chunder Roy Choudhury Vs Sarnamoyi Debi and Others
Calcutta High Court · (1896) 11 CAL CK 0005
High Courts24 Nov 1896
Pedda Subbaraya Chetti and Others Vs Ganga Razulungaru and Others
Madras High Court · (1897) ILR (Mad) 149
High Courts24 Nov 1896
Appa Rao Vs Rameswara Rao and Another
Madras High Court · (1897) 7 MLJ 59
Registration Act, 1908 — Section 17
High Courts24 Nov 1896
Kuppusami Aiyar Vs Kuppusami Aiyar and Others
Madras High Court · (1897) 7 MLJ 73
High Courts24 Nov 1896
Krishnaswami Thatha Chariar and Others Vs Appanaiyangar
Madras High Court · (1897) 7 MLJ 23