Privy Council21 Feb 1901
The East Indian Railway Company Vs Kalidas Mukerji
Privy Council · (1901) 28 ILRPC 401
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,609 of 61,069
High Courts20 Feb 1901
Mahomed Ali Hossein Vs Nazar Ali and Others
Calcutta High Court · (1901) ILR (Cal) 289
High Courts18 Feb 1901
Dwaeka Nath Mondul Vs Beni Madhab Banerjee
Calcutta High Court · (1901) ILR (Cal) 652
Criminal Procedure Code, 1898 (CrPC) — Section 403, 437
High Courts15 Feb 1901
Queen-Empress Vs Dorasami Ayyar
Madras High Court · (1901) ILR (Mad) 414
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts15 Feb 1901
Mallikarjuna Sastri Vs Narasimha Rao
Madras High Court · (1901) ILR (Mad) 412
Transfer of Property Act, 1882 — Section 57
High Courts14 Feb 1901
Ram Taruck Hazra Vs Dilwar Ali and Another
Calcutta High Court · (1902) ILR (Cal) 73
High Courts14 Feb 1901
John Martin Sequeira Vs Luja Bai
Madras High Court · (1902) ILR (Mad) 671
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts13 Feb 1901
Amritaa Lal Bose Vs Nemai Chand Mukhopadeya and Others
Calcutta High Court · (1901) ILR (Cal) 382
Bengal Tenancy Act, 1885 — Section 170
High Courts12 Feb 1901
Krishnasami Pannikondar Vs Muthukrishna Pannikondar
Madras High Court · (1901) ILR (Mad) 364
Succession (Property Protection) Act, 1841 — Section 5, 8
High Courts12 Feb 1901Dismissed
Matangini Debi Vs Mokrura bibi
Calcutta High Court · (1902) ILR (Cal) 674
Bengal Tenancy Act, 1885 — Section 179, 67, 67(h)
High Courts12 Feb 1901
Krishnaswamy Pannikondar Vs Muthukrishna Pannikondar
Madras High Court · (1901) ILR (Mad) 364 : (1901) 11 MLJ 78
High Courts12 Feb 1901
Kadala Reddi and Another Vs Narisi and Others
Madras High Court · (1901) ILR (Mad) 504
High Courts08 Feb 1901
Srimohan Thakur Vs W.O. Macgregory and Others
Calcutta High Court · (1901) ILR (Cal) 769
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts08 Feb 1901
Mokhada Dassee Vs Nundo Lall Haldar and Others
Calcutta High Court · (1901) ILR (Cal) 278
High Courts07 Feb 1901
Jugal Kissore Vs Sewmuk Roy and Others
Calcutta High Court · (1901) ILR (Cal) 260
Presidency Small Cause Courts Act, 1882 — Section 69, 70
High Courts07 Feb 1901
Narasimha Chariar Vs Muthukumarasamy Mudaliar and Others
Madras High Court · (1901) 11 MLJ 236
High Courts06 Feb 1901
Dinendra Nath Dutt Vs T.H. Wilson and Others
Calcutta High Court · (1901) ILR (Cal) 264
High Courts06 Feb 1901
Charles Bentinck Barclay and Another Vs Robert Stanes and Another
Madras High Court · (1901) 11 MLJ 188
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts05 Feb 1901Dismissed
Debi Prasad Vs Saiyid Ali Khan and Others
Allahabad High Court · (1902) ILR (All) 251