High Courts23 Dec 1896Disposed Of
Badri Narain and Others Vs Ram Nath and Others
Allahabad High Court · (1897) ILR (All) 148
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,607 of 60,970
High Courts23 Dec 1896Dismissed
Jadho Singh Vs Diwan Singh and Others
Allahabad High Court · (1897) ILR (All) 145
Registration Act, 1877 — Section 50
High Courts23 Dec 1896Dismissed
Anwari Begam Vs Nizam-ud-din Shah
Allahabad High Court · (1898) ILR (All) 165
North Western Provinces Revenue Act, 1873 — Section 154
High Courts22 Dec 1896
Sitab Chand Nahar Vs Hyder Malla and Others
Calcutta High Court · (1897) ILR (Cal) 281
High Courts22 Dec 1896
Dino Nath Dey Vs Golap Mohini Dasi
Calcutta High Court · (1896) 12 CAL CK 0007
High Courts22 Dec 1896
Chunna Lal Vs Anandi Lal and Others
Allahabad High Court · (1897) ILR (All) 196
High Courts21 Dec 1896
Priag Nath Sah Deo Vs Mura Munda and Others
Calcutta High Court · (1897) ILR (Cal) 249
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 144, 37
High Courts21 Dec 1896
Gouri Sunker Panday Vs Abhoyeswari Dabee
Calcutta High Court · (1897) ILR (Cal) 262
Transfer of Property Act, 1882 — Section 67, 99
High Courts19 Dec 1896
Jogendra Nath Mukerjee, and four others Vs Queen Empress
Calcutta High Court · (1896) 12 CAL CK 0004
High Courts19 Dec 1896Dismissed
Akbar Yar Khan and Another Vs Phul Chand
Allahabad High Court · (1897) ILR (All) 211
High Courts18 Dec 1896Dismissed
Chiddo Vs Piari Lal and Another
Allahabad High Court · (1897) ILR (All) 188
High Courts18 Dec 1896Dismissed
Nakchedi Ram Vs Ram Charitar Rai and Others
Allahabad High Court · (1897) ILR (All) 191
High Courts17 Dec 1896Dismissed
Ram Lal and Others Vs Tulsa Kaur and Others
Allahabad High Court · (1897) ILR (All) 180
Transfer of Property Act, 1882 — Section 93
High Courts17 Dec 1896Disposed Of
Gaya Prasad and Another Vs Indo Mati
Allahabad High Court · (1897) ILR (All) 142
High Courts17 Dec 1896
Queen-Empress Vs VirappaChetti
Madras High Court · (1897) ILR (Mad) 433
Penal Code, 1860 (IPC) — Section 268, 283
High Courts16 Dec 1896Allowed
Nabin Chunder Sarma Vs The Deputy Commissioner of Sylhet
Calcutta High Court · (1896) 12 CAL CK 0028
High Courts16 Dec 1896Disposed Of
Bashir-Ud-Din Vs Jhori Singh
Allahabad High Court · (1897) ILR (All) 140
High Courts16 Dec 1896Allowed
Lachmi Narain and Others Vs Amlok Ram and Another
Allahabad High Court · (1897) ILR (All) 174
Transfer of Property Act, 1882 — Section 88