High Courts17 May 1897Allowed
Moti Lal Vs Makund Singh and Others
Allahabad High Court · (1897) ILR (All) 477
JUDGMENT DATABASE
Search 12,19,624 Indian judgments.
12,19,624 judgments in All Courts · page 60,606 of 60,982
High Courts14 May 1897Dismissed
Rajah Khetter Kristo Mitter Vs Kumar Dinendra Narain Roy
Calcutta High Court · (1897) 05 CAL CK 0026
High Courts11 May 1897
Sheikh Abdulla Alias Chunda Vs Musammat Kutban and Others
Calcutta High Court · 29 Ind. Cas. 859
Bengal Tenancy Act, 1885 — Section 182
High Courts11 May 1897Dismissed
Bismillah Begam Vs Sanwal Das
Allahabad High Court · (1897) ILR (All) 480
High Courts11 May 1897Dismissed
Amir Hasan Vs Rahim Bakhsh and Others
Allahabad High Court · (1897) ILR (All) 466
High Courts10 May 1897
G. Benbow Vs W. Benbow
Calcutta High Court · (1897) ILR (Cal) 638
Criminal Procedure Code, 1898 (CrPC) — Section 177, 488
High Courts10 May 1897
Ambika Pershad Vs Chowdhry Keshri Sahai and Others
Calcutta High Court · (1897) ILR (Cal) 642
High Courts07 May 1897
Uma Sundari Devi Vs Bindu Bashini Chowdhrani and Another
Calcutta High Court · (1897) ILR (Cal) 759
High Courts07 May 1897Dismissed
Queen-Empress Vs Schade and Another
Allahabad High Court · (1897) ILR (All) 465
High Courts07 May 1897
The Bank of Upper India Vs Sheo Prasad and Others
Allahabad High Court · (1897) ILR (All) 482
High Courts06 May 1897Dismissed
Tara Das Malakar Vs Ram Doyal Malakar
Calcutta High Court · (1897) 05 CAL CK 0021
High Courts06 May 1897
Shew Sahay Singh Vs Mohibul Huq
Calcutta High Court · (1898) ILR (Cal) 85
Public Demands Recovery Act, 1880 — Section 2
High Courts05 May 1897
Mata Dayal Vs Queen-Empress.
Calcutta High Court · (1897) ILR (Cal) 755
Registration Act, 1877 — Section 74, 82
High Courts05 May 1897
Sarala Dasi and Others Vs Jogendra Narayan Basu and Another
Calcutta High Court · (1898) ILR (Cal) 246
High Courts05 May 1897
Sarat Chandra Purkayestha Vs Prokash Chundra Das Chowdhury and Others
Calcutta High Court · (1897) ILR (Cal) 751
High Courts05 May 1897Dismissed
Shaik Titu and others Vs Shaik Kalu and others and Abhoy Churn Mookerjee and others
Calcutta High Court · (1897) 05 CAL CK 0001