High Courts16 May 1901
Protap Narain Singh Deb Vs Roghu Ram Hazra
Calcutta High Court · (1901) 05 CAL CK 0018
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,605 of 61,069
High Courts16 May 1901
Doyal Krishna Naskar Vs Amrita Lal Das
Calcutta High Court · (1902) ILR (Cal) 370
Privy Council16 May 1901
Shankar Sarup and Others Vs Mejo Mal and others
Privy Council · (1901) 28 IndApp 203
Privy Council11 May 1901
Ahmad Yar Khan and Others Vs Secretary of State For India and another
Privy Council · (1901) 28 ILRPC 693 : (1901) 28 IndApp 211
High Courts08 May 1901
Promotho Nath Mitter and Another Vs Kali Prasanna Chowdhry and Others
Calcutta High Court · (1901) ILR (Cal) 744
Transfer of Property Act, 1882 — Section 111(d), 117, 2(d)
High Courts03 May 1901
Surja Kumar Dutt Vs Arun Chunderroy and Another
Calcutta High Court · (1901) ILR (Cal) 465
Limitation Act, 1963 — Section 7, 8
High Courts03 May 1901
King Emperor Vs Takasi Nukayya
Madras High Court · (1901) ILR (Mad) 660
Criminal Procedure Code, 1898 (CrPC) — Section 248
Privy Council02 May 1901
Radha Raman Shaha and Others Vs Pran Nath Roy and others
Privy Council · (1901) 28 ILRPC 475
High Courts02 May 1901
Kachi Yuva Rangappa Kalakka Thola Udayar Vs Kachi Kalyana Rangappa Kalakka Thola Udayar and Another
Madras High Court · (1901) ILR (Mad) 562
High Courts02 May 1901
Alabi Koya and Another Vs Mussa Koya and Others
Madras High Court · (1901) ILR (Mad) 513
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts02 May 1901
Syed Ahmed and Others Vs Mussa Koya and Others
Madras High Court · (1901) 11 MLJ 227
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts01 May 1901
Bhooni Money Dossee Vs Natobar Biswas
Calcutta High Court · (1901) ILR (Cal) 452
Limitation Act, 1963 — Article 25Penal Code, 1860 (IPC) — Section 500, 504
High Courts01 May 1901
King-Emperor Vs Tirumal Reddi and Others and Subbi Reddi
Madras High Court · (1901) ILR (Mad) 523
Penal Code, 1860 (IPC) — Section 109
High Courts29 Apr 1901
Mohammad Khumarali Vs Ranga Rao
Madras High Court · (1901) ILR (Mad) 654
Negotiable Instruments Act, 1881 (NI) — Section 51
High Courts26 Apr 1901
Reily Vs The King-Emperor
Calcutta High Court · (1901) ILR (Cal) 434
Criminal Procedure Code, 1898 (CrPC) — Section 195, 477Penal Code, 1860 (IPC) — Section 193, 466, 471
High Courts26 Apr 1901
Pasupati Nath Bose Vs Nanda Lal Bose
Calcutta High Court · (1901) ILR (Cal) 734
High Courts26 Apr 1901
Rajah Rameswar Persad Narain Singh and another Vs Harbans Singh and Others
Calcutta High Court · (1901) 04 CAL CK 0001