High Courts24 Feb 1897
Srinath Roy Vs Godadhur Das
Calcutta High Court · (1897) ILR (Cal) 348
Transfer of Property Act, 1882 — Section 59
JUDGMENT DATABASE
Search 12,19,430 Indian judgments.
12,19,430 judgments in All Courts · page 60,604 of 60,972
High Courts23 Feb 1897
Rajah Sree Nath Roy Vs Gadadhar Das
Calcutta High Court · (1897) 02 CAL CK 0027
High Courts23 Feb 1897
Fattah Chand Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 499
Criminal Procedure Code, 1898 (CrPC) — Section 364, 517
High Courts23 Feb 1897
Nanjappa Goundan Vs Nanjappa Goundan and Another
Madras High Court · (1897) 7 MLJ 274
High Courts22 Feb 1897
Lutti Singh Vs The Behab Municipality
Calcutta High Court · (1897) 02 CAL CK 0002
High Courts22 Feb 1897
Srinivasasami Aiyangar Vs Ponnammal
Madras High Court · (1898) ILR (Mad) 28 : (1897) 7 MLJ 96
High Courts19 Feb 1897
Purnamal Chund Vs Venkata Subbarayadu Reddiar
Madras High Court · (1897) ILR (Mad) 486 : (1897) 7 MLJ 198
High Courts19 Feb 1897
Subbaraya Chetti and Another Vs Sadasiva Chetti and Others
Madras High Court · (1897) ILR (Mad) 490
High Courts18 Feb 1897
Baboo Lall and Os. Vs Joy Lall and Others
Calcutta High Court · (1897) ILR (Cal) 533
High Courts18 Feb 1897
Hazari Ram Vs Badai Ram and Nando Lal
Calcutta High Court · (1897) 02 CAL CK 0024
High Courts18 Feb 1897
Khakon Singh Vs Bash Dhary Gope
Calcutta High Court · (1897) ILR (Cal) 433
Bengal Tenancy Act, 1885 — Section 148(b)
High Courts18 Feb 1897
Dal Koer Vs Lala Ramjewan Lal
Calcutta High Court · (1897) ILR (Cal) 406
Succession Act, 1925 — Section 111, 125
High Courts17 Feb 1897
Gupi Sundari Dasya Vs Shiha Haldar and Another
Calcutta High Court · (1897) ILR (Cal) 449
Civil Procedure Code, 1908 (CPC) — Section 16A
High Courts17 Feb 1897
Bama Sundari Dasi Vs Sukurullah Kazi and Others
Calcutta High Court · (1897) ILR (Cal) 404
Bengal Tenancy Act, 1885 — Section 153
High Courts17 Feb 1897Dismissed
Sibu Haldar and Madan Haldar Vs Gupi Sundari Dassya
Calcutta High Court · (1897) 02 CAL CK 0009
High Courts16 Feb 1897Allowed
Ganga Narain Vs The Municipal Board of Cawnpore
Allahabad High Court · (1897) ILR (All) 313
High Courts16 Feb 1897Dismissed
Ram Chandar Vs Chandi Prasad and Others
Allahabad High Court · (1897) ILR (All) 307