High Courts19 Feb 1897
Purnamal Chund Vs Venkata Subbarayadu Reddiar
Madras High Court · (1897) ILR (Mad) 486 : (1897) 7 MLJ 198
JUDGMENT DATABASE
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12,19,381 judgments in All Courts · page 60,602 of 60,970
High Courts19 Feb 1897
Subbaraya Chetti and Another Vs Sadasiva Chetti and Others
Madras High Court · (1897) ILR (Mad) 490
High Courts18 Feb 1897
Baboo Lall and Os. Vs Joy Lall and Others
Calcutta High Court · (1897) ILR (Cal) 533
High Courts18 Feb 1897
Hazari Ram Vs Badai Ram and Nando Lal
Calcutta High Court · (1897) 02 CAL CK 0024
High Courts18 Feb 1897
Khakon Singh Vs Bash Dhary Gope
Calcutta High Court · (1897) ILR (Cal) 433
Bengal Tenancy Act, 1885 — Section 148(b)
High Courts18 Feb 1897
Dal Koer Vs Lala Ramjewan Lal
Calcutta High Court · (1897) ILR (Cal) 406
Succession Act, 1925 — Section 111, 125
High Courts17 Feb 1897
Gupi Sundari Dasya Vs Shiha Haldar and Another
Calcutta High Court · (1897) ILR (Cal) 449
Civil Procedure Code, 1908 (CPC) — Section 16A
High Courts17 Feb 1897
Bama Sundari Dasi Vs Sukurullah Kazi and Others
Calcutta High Court · (1897) ILR (Cal) 404
Bengal Tenancy Act, 1885 — Section 153
High Courts17 Feb 1897Dismissed
Sibu Haldar and Madan Haldar Vs Gupi Sundari Dassya
Calcutta High Court · (1897) 02 CAL CK 0009
High Courts16 Feb 1897Allowed
Ganga Narain Vs The Municipal Board of Cawnpore
Allahabad High Court · (1897) ILR (All) 313
High Courts16 Feb 1897Dismissed
Ram Chandar Vs Chandi Prasad and Others
Allahabad High Court · (1897) ILR (All) 307
High Courts15 Feb 1897
Chinna Obayya Vs Sura Reddi and Another
Madras High Court · (1898) ILR (Mad) 226
High Courts12 Feb 1897
Kally Dass Ahiri Vs Monmohini Dassee
Calcutta High Court · (1897) ILR (Cal) 440
Evidence Act, 1872 — Section 126
High Courts12 Feb 1897
Mathura Nath Sarkar and another Vs Umesh Chandra Sarkar
Calcutta High Court · (1897) 02 CAL CK 0001
High Courts12 Feb 1897Dismissed
Dhiraj Singh Vs Manga Ram and Another
Allahabad High Court · (1897) ILR (All) 300
High Courts12 Feb 1897Dismissed
Queen-Empress Vs Nand Kishore
Allahabad High Court · (1897) ILR (All) 305
High Courts11 Feb 1897Dismissed
Raja Ram Singhji Vs Chunni Lal
Allahabad High Court · (1897) ILR (All) 205
High Courts11 Feb 1897Disposed Of
In Re: Reference under Section 46 of Act No. 1 of 1879
Allahabad High Court · (1897) ILR (All) 293
High Courts11 Feb 1897Allowed
Bijai Bahadur Singh Vs Bhup Indar Bahadurr Singh
Allahabad High Court · (1897) ILR (All) 296