High Courts12 Aug 1901
Achutharamaraju Vs Venkata Subbaraja and Others
Madras High Court · (1902) ILR (Mad) 7 : (1901) 11 MLJ 370
Evidence Act, 1872 — Section 92
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,600 of 61,069
High Courts09 Aug 1901
Bhuban Mohan Banerjee Vs Tansuk Roy Seraogi
Calcutta High Court · (1901) 08 CAL CK 0012
High Courts09 Aug 1901Dismissed
Radha Raman Chowdry, Minor by Saradindu Debi Vs Bhowani Prosad Bhowmik
Calcutta High Court · (1901) 08 CAL CK 0004
High Courts08 Aug 1901
Kanthu Punja Vs Vittamma and Others
Madras High Court · (1902) ILR (Mad) 385
Contract Act, 1872 — Section 45
High Courts07 Aug 1901Allowed
Umed Rasul Saha and Others Vs Anath Bundhu Chowdry and Another
Calcutta High Court · (1901) 08 CAL CK 0007
High Courts07 Aug 1901
King Emperor Vs Alexander Allan
Madras High Court · (1902) 12 MLJ 393
Madras Municipalities Act, 1884 — Section 103
High Courts06 Aug 1901
Ashutosh Nath Ray Vs Abdool
Calcutta High Court · (1901) ILR (Cal) 676
Bengal Tenancy Act, 1885 — Section 107, 109ALimitation Act, 1877 — Article 120, 14
High Courts02 Aug 1901Dismissed
Nanda Lal Goswami and others Vs Jajneswar Halder and others
Calcutta High Court · (1901) 08 CAL CK 0016
High Courts02 Aug 1901
Janki Dass Vs Ram Golam Sahu and Others
Calcutta High Court · (1901) ILR (Cal) 813
High Courts02 Aug 1901Dismissed
Sri Ram and Another Vs Makka
Allahabad High Court · (1902) ILR (All) 108
High Courts02 Aug 1901
Amdoo Miyan and Another Vs Muhammad Davud Khan Bahadur
Madras High Court · (1901) ILR (Mad) 685
Religious Endowments Act, 1863 — Section 18
High Courts02 Aug 1901
Minakshiachi Vs Chinnappa Udayan and Sadasiva Udayan
Madras High Court · (1902) ILR (Mad) 689 : (1901) ILR (Mad) 689
High Courts02 Aug 1901
Amdoo Miyan and Another Vs Mahamed Davood Khan Bahadur
Madras High Court · (1901) 11 MLJ 326
High Courts02 Aug 1901
Subrahmania Ayyar Vs King-Emperor
Madras High Court · (1902) ILR (Mad) 61
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts01 Aug 1901
Subbarama Ayyar and Others Vs Nagammal
Madras High Court · (1901) ILR (Mad) 683
High Courts31 Jul 1901Dismissed
Kedar Nath Banerjee Vs Ardha Chunder Roy
Calcutta High Court · (1902) ILR (Cal) 54
Bengal Tenancy Act, 1885 — Section 143, 144, 188