High Courts30 Mar 1897Dismissed
Saroda Charan Bandopadhaya Vs Kista Mohun Bhattacharjee and others
Calcutta High Court · (1897) 03 CAL CK 0004
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,598 of 60,970
High Courts30 Mar 1897Dismissed
The Maharaja of Benares Vs Daljit Singh and Others
Allahabad High Court · (1897) ILR (All) 352
High Courts30 Mar 1897
Ragavendra Rau and Another Vs Jayaram Rau
Madras High Court · (1897) ILR (Mad) 283
High Courts30 Mar 1897
Tirupathi Goundan Vs Rama Reddi
Madras High Court · (1898) ILR (Mad) 49 : (1897) 7 MLJ 291
Stamp Act, 1899 — Article 1 Schedule 1
High Courts30 Mar 1897
Lakshminarayana Vs Ramajogigaru and Others
Madras High Court · (1898) 8 MLJ 66
Stamp Act, 1899 — Article 1 Schedule I, 34
High Courts29 Mar 1897
Asimaddi and others Vs Govinda Baidya
Calcutta High Court · (1897) 03 CAL CK 0011
High Courts29 Mar 1897
Venkataramayya and Another Vs Venkatalakshmamma
Madras High Court · (1897) ILR (Mad) 493 : (1897) 7 MLJ 204
Limitation Act, 1908 — Article 141
High Courts26 Mar 1897
Hari Nath Karmakar and others Vs Raj Chandra Karmakar and another
Calcutta High Court · (1897) 03 CAL CK 0041
High Courts26 Mar 1897Allowed
Rai Churn Ghose and others Vs Kumud Mohon Dutta Chaudhuri and others
Calcutta High Court · (1897) 03 CAL CK 0009
High Courts26 Mar 1897
Kristodhone Ghose Vs Brojo Gobindo Roy
Calcutta High Court · (1897) ILR (Cal) 895
Bengal Tenancy Act, 1885 — Section 29Contract Act, 1872 — Section 23, 24
High Courts25 Mar 1897Dismissed
Mati Lal Poddar Vs Nripendra Nath Ray Chowdhury and others
Calcutta High Court · (1897) 03 CAL CK 0003
High Courts24 Mar 1897
Hem Coomaree Dassee Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 551
Criminal Procedure Code, 1898 (CrPC) — Section 503
High Courts24 Mar 1897
Adhar Chandra Dass Vs Lal Mohun Das and Others
Calcutta High Court · (1897) ILR (Cal) 778
Limitation Act, 1963 — Article 179(4)
High Courts24 Mar 1897Allowed
Sheikh Emtaz Ali Vs Jagat Chandra Banerjee
Calcutta High Court · (1897) 03 CAL CK 0014
High Courts23 Mar 1897
Rewat Lall and Others Vs Beni Prosad Sinha
Calcutta High Court · (1897) ILR (Cal) 746
Bengal Tenancy Act, 1885 — Section 161, 167Transfer of Property Act, 1882 — Section 73
High Courts23 Mar 1897
Bahabal Shah Vs Tarak Nath Chowdhry
Calcutta High Court · (1897) ILR (Cal) 691
Criminal Procedure Code, 1898 (CrPC) — Section 155, 156, 165Opium Act, 1878 — Section 9
High Courts23 Mar 1897Allowed
Brij Mohan Das Vs Mannu Bibi and Another
Allahabad High Court · (1897) ILR (All) 348