High Courts22 Aug 1901
Hare Krishna Bhowmik and others Vs Robert Watson and Co.
Calcutta High Court · (1901) 08 CAL CK 0001
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,599 of 61,069
High Courts22 Aug 1901
Sivasami Chetti and Another Vs Sevugan Chetti
Madras High Court · (1902) ILR (Mad) 389
High Courts22 Aug 1901
Venkataramana Bhatta Vs Badarayan Bhatta and Others
Madras High Court · (1901) 11 MLJ 433
High Courts22 Aug 1901
Pydal Nambiar and Another Vs Kannan Nambiar and Others
Madras High Court · (1902) 12 MLJ 87
High Courts22 Aug 1901
Sivaswami Chetty and Others Vs Sevugan Chetty
Madras High Court · (1902) 12 MLJ 17
High Courts20 Aug 1901
Ahinsa Bibi and Others Vs Abdul Kader Saheb and Others
Madras High Court · (1902) ILR (Mad) 26
Limitation Act, 1908 — Article 106, 7, 8
High Courts17 Aug 1901Allowed
Jhamman Lal Vs Himanchal Singh
Allahabad High Court · (1902) ILR (All) 136
High Courts16 Aug 1901
The Municipal Commissioners for the City of Madras Vs Major Bell
Madras High Court · (1902) ILR (Mad) 15
Criminal Procedure Code, 1898 (CrPC) — Section 197Madras City Municipal Corporation Act, 1919 — Section 341
High Courts16 Aug 1901
In Re: Reference under Court Fees Act, 1870, Section 5
Madras High Court · (1902) ILR (Mad) 24
Court Fees Act, 1870 — Section 16, 4
High Courts15 Aug 1901
Nazir Malita and two others Vs Hari Charan Parui
Calcutta High Court · (1901) 08 CAL CK 0008
High Courts15 Aug 1901Dismissed
Kalian Rai Vs Ram Chandar
Allahabad High Court · (1902) ILR (All) 128
High Courts14 Aug 1901
Khudi Sheikh and Others Vs The King-Emperor
Calcutta High Court · (1901) 08 CAL CK 0014
High Courts13 Aug 1901
Venkatarazu and Another Vs Chinna Ramayya
Madras High Court · (1902) ILR (Mad) 695 : (1901) ILR (Mad) 695
Transfer of Property Act, 1882 — Section 88, 89
High Courts12 Aug 1901
Rojomoyee Dassee Vs Troylukho Mohiney Dassee
Calcutta High Court · (1902) ILR (Cal) 260
Specific Relief Act, 1877 — Section 42
High Courts12 Aug 1901
Khalil Nasya and Others Vs The Emperor
Calcutta High Court · (1901) 08 CAL CK 0010
High Courts12 Aug 1901
Nambi Aiyangar and Another Vs Narayana and Others
Madras High Court · (1901) 11 MLJ 337
High Courts12 Aug 1901
Nambi Aiyangar and Another Vs Yajnanarayana Somayajial and Others
Madras High Court · (1902) 12 MLJ 431