High Courts31 Jul 1901
Kunja Behari Das Vs Khetra Pal Sing
Calcutta High Court · (1902) ILR (Cal) 208
Criminal Procedure Code, 1898 (CrPC) — Section 145
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,601 of 61,069
High Courts31 Jul 1901
Paresh Nath Singha Vs Nabogopal Chattopadhya
Calcutta High Court · (1902) ILR (Cal) 1
Bengal Tenancy Act, 1885 — Section 159, 167Transfer of Property Act, 1882 — Section 58
High Courts31 Jul 1901
Nityananda Gantayat Vs Gajapati Vasudeva Devu
Madras High Court · (1901) 11 MLJ 313
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jul 1901
Umed Rasul Shaha Fakir and Others Vs Anath Bandhu Chowdhuri and Another
Calcutta High Court · (1901) ILR (Cal) 637
Bengal Cess Act, 1880 — Section 106
High Courts30 Jul 1901
Nawab Singh Vs Charan Rana and Others
Calcutta High Court · (1901) 07 CAL CK 0006
High Courts30 Jul 1901
King-Emperor Vs Ayyan and Vellayappa Udayan
Madras High Court · (1901) ILR (Mad) 675
Criminal Procedure Code, 1898 (CrPC) — Section 530Penal Code, 1860 (IPC) — Section 194
High Courts29 Jul 1901Dismissed
Kishan Prasad and Others Vs Beni Ram and Others
Allahabad High Court · (1902) ILR (All) 85
High Courts29 Jul 1901
Nityananda Gantayet Vs Gajapati Vasudeva Devu
Madras High Court · (1901) ILR (Mad) 681
Civil Procedure Code, 1908 (CPC) — Section 13
Privy Council27 Jul 1901
Asghar Ali Khan Vs Kurshed Ali Khan and another
Privy Council · (1901) 28 IndApp 227
High Courts26 Jul 1901Dismissed
Ram Ratun Singh Vs Shew Nandan Singh
Calcutta High Court · (1902) ILR (Cal) 126
High Courts26 Jul 1901
Mohesh Chandra Mundle and another Vs Boydya Nath Vaitandi and another
Calcutta High Court · (1901) 07 CAL CK 0005
High Courts24 Jul 1901
Nitya Nunda Sarkar and Another Vs Ram Narain Das and Others
Calcutta High Court · (1901) 07 CAL CK 0009
High Courts24 Jul 1901Dismissed
Kalu Khabir Vs Jan Meah
Calcutta High Court · (1902) ILR (Cal) 100
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts23 Jul 1901
Kunja Behay Das Vs Khetro Pal Singh Roy
Calcutta High Court · (1901) 07 CAL CK 0012
High Courts22 Jul 1901
Puhan Mal and Others Vs Janki Pershad Singh and Another
Calcutta High Court · (1901) ILR (Cal) 680
High Courts19 Jul 1901
Kalil Munda and Others Vs King-Emperor
Calcutta High Court · (1901) ILR (Cal) 797
Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 107, 108, 109, 117, 307
High Courts18 Jul 1901
Moazzim Hossein Khan and Another Vs Raphael Robinson
Calcutta High Court · (1901) ILR (Cal) 641
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1(e)