AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 42 words
John Edge, Kt., C.J. and Blair, J.—This case is covered by the decision of the Madras High Court in Mackenzie v. Tiruvangadathan ILR 9 Mad. 271. We agree with the decision of the Madras Court, and we dismiss this application with costs.