High Courts18 Mar 1901
Venkatapathi Naidu Vs Tirumalai Chetti
Madras High Court · (1901) ILR (Mad) 447
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,608 of 61,069
High Courts14 Mar 1901
Narayana Kamti and Others Vs Handu Shetty
Madras High Court · (1905) 15 MLJ 210
High Courts14 Mar 1901
Harischandra Deo Vs Narayana and Another
Madras High Court · (1901) ILR (Mad) 508
High Courts13 Mar 1901Dismissed
Poyran Bibi Vs Lakhu Khan Bepari and others
Calcutta High Court · (1901) 03 CAL CK 0004
High Courts13 Mar 1901
Queen-Empress Vs Gangayya
Madras High Court · (1901) ILR (Mad) 417
Madras Abkari Act, 1886 — Section 55(g)
High Courts12 Mar 1901
The Royal Insurance Co. and Others Vs Akhoy Coomar Dutt and Others
Calcutta High Court · (1901) 03 CAL CK 0008
High Courts12 Mar 1901
Sheoprakash Singh and Others Vs W.D. Rawlins
Calcutta High Court · (1901) ILR (Cal) 594
Criminal Procedure Code, 1898 (CrPC) — Section 257Evidence Act, 1872 — Section 154
High Courts12 Mar 1901
Durga Churn Law Vs Hateen Mandal
Calcutta High Court · (1902) ILR (Cal) 252
Bengal Tenancy Act, 1885 — Section 104, 107(2)
High Courts12 Mar 1901
Meenatchi Ammal and Others Vs Rajam Aiyar
Madras High Court · (1901) 11 MLJ 335
High Courts11 Mar 1901
Kannan and Another Vs Pazhaniandi and Another
Madras High Court · (1901) ILR (Mad) 438
High Courts05 Mar 1901
Muthayya Vs Venkataratnam and Another
Madras High Court · (1902) ILR (Mad) 553
Registration Act, 1877 — Section 17
High Courts28 Feb 1901
Bidhu Bhusan Mullick Vs Tue Assensole Municipality
Calcutta High Court · (1901) 02 CAL CK 0011
Privy Council26 Feb 1901
Udwant Singh and Others Vs Tokhan Singh and others
Privy Council · (1901) 28 ILRPC 353 : (1901) 28 IndApp 57
High Courts22 Feb 1901
Harendra Lal Rai Chowdhri Vs Maharani Dasi and Others
Calcutta High Court · (1901) ILR (Cal) 557
Privy Council22 Feb 1901
Harendra Lal Roy Chowdhry Vs Maharani Dasi and others
Privy Council · (1901) 28 IndApp 89
High Courts21 Feb 1901
Musstt. Bibi Hakiman Vs Mahomed Wahiduddin
Calcutta High Court · (1901) 02 CAL CK 0002
Privy Council21 Feb 1901
Kalidas Mukerjee Vs East Indian Railway Company
Privy Council · (1901) 28 IndApp 144