High Courts09 Jan 1901Dismissed
Bejoy Gopal Bose Vs Umesh Chandra Bose and others
Calcutta High Court · (1901) 01 CAL CK 0015
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,611 of 61,069
High Courts08 Jan 1901
The Royal Insurance Company and Others Vs Aukhoy Coomar Dutt and Others
Calcutta High Court · (1901) ILR (Cal) 272
High Courts08 Jan 1901
Maharajah of Jeypore Vs Jayakota Jammanadora and Others
Madras High Court · (1901) ILR (Mad) 345 : (1901) 11 MLJ 70
High Courts08 Jan 1901
Maharajah of Jeypore Vs Jammanadhora and Others
Madras High Court · (1901) ILR (Mad) 345
Agency Rules, 1924 — Rule 20
High Courts08 Jan 1901
Gururajammah Vs Venkatakrishnama Chetti and Others
Madras High Court · (1901) ILR (Mad) 350 : (1901) ILR (Mad) 305
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Jan 1901
Yamuna Bai Rani Sahiba Vs Solayya Kavundan
Madras High Court · (1901) ILR (Mad) 339
High Courts04 Jan 1901
E.J. Rooke Vs Bengal Coal Company, Ld.
Calcutta High Court · (1901) ILR (Cal) 485
High Courts04 Jan 1901
Yasin and Others Vs King-Emperor
Calcutta High Court · (1901) ILR (Cal) 689
Criminal Procedure Code, 1898 (CrPC) — Section 342, 511Evidence Act, 1872 — Section 91Penal Code, 1860 (IPC) — Section 411, 457
High Courts03 Jan 1901
Barlow Vs Chunni Lall Neoghi and Another
Calcutta High Court · (1901) ILR (Cal) 209
High Courts02 Jan 1901
Udoy Kumari Ghatwalin Vs Hari Ram Shaha and Others
Calcutta High Court · (1901) ILR (Cal) 483
High Courts21 Dec 1900
Chooney Money Dassee Vs Ram Kinkur Dutt and Others
Calcutta High Court · (1901) ILR (Cal) 155
High Courts20 Dec 1900
Rani Dassi and Others Vs Dwarka Nath Santra and Another
Calcutta High Court · (1901) ILR (Cal) 308
Bengal Tenancy Act, 1885 — Section 49
High Courts20 Dec 1900
H. Mathewson Vs Gobardhan Tribedi and Another
Calcutta High Court · (1901) ILR (Cal) 492
Specific Relief Act, 1877 — Section 42
High Courts20 Dec 1900
The Secretary of State for India in Council Vs Nritya Gopal Adhikary and Others
Calcutta High Court · (1901) ILR (Cal) 487
Bengal Irrigation Act, 1876 — Section 1, 6
High Courts18 Dec 1900
Queen-Empbess Vs Dolegobind Dass
Calcutta High Court · (1901) ILR (Cal) 211
Criminal Procedure Code, 1898 (CrPC) — Section 436Post Office Act, 1898 — Section 52
High Courts17 Dec 1900
Queen-Empress Vs Kuniyil Ram and Another
Madras High Court · (1901) ILR (Mad) 337
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts17 Dec 1900
Lakshmana Chetti and Another Vs Chinnathambi Chetti and Others
Madras High Court · (1901) ILR (Mad) 326