High Courts13 Oct 1896
Periavenkan Udaya Tevar Vs Subramanian Chetti Subramanian Chetti Vs Periavenkan Udaya Tevar
Madras High Court · (1897) ILR (Mad) 239
Limitation Act, 1963 — Section 19
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,613 of 60,970
High Courts09 Oct 1896
Singa Reddi Obala Reddi Vs Madava Rau
Madras High Court · (1897) ILR (Mad) 360
Civil Procedure Code, 1908 (CPC) — Section 32, 45
High Courts07 Oct 1896
Srinivasaragava Ayyangar and Another Vs Muttusami Padayachi and Another
Madras High Court · (1897) ILR (Mad) 6
High Courts02 Oct 1896
In Re: Jhojha Singh
Calcutta High Court · (1897) ILR (Cal) 155
Criminal Procedure Code, 1898 (CrPC) — Section 123, 375, 428
High Courts02 Oct 1896
Khadar Hussain Vs Muhammad Hussain Sahib and Another
Madras High Court · (1897) 7 MLJ 52
High Courts02 Oct 1896
Kadar Hussain Vs Hussain Saheb and Others
Madras High Court · (1897) ILR (Mad) 118
High Courts01 Oct 1896
Queen-Empress Vs Karuppa Udayan and Others
Madras High Court · (1897) ILR (Mad) 87
High Courts30 Sept 1896
Queen-Empress Vs Paul and Others
Madras High Court · (1897) ILR (Mad) 12
Christian Marriage Act, 1872 — Section 68
High Courts29 Sept 1896
Kuppu Nayudu Vs Venkatakrishna Reddi
Madras High Court · (1897) ILR (Mad) 82
Civil Procedure Code, 1908 (CPC) — Section 43Transfer of Property Act, 1882 — Section 85
High Courts27 Sept 1896
Chinnasami Aiyangar Vs Kuppusami Aiyangar
Madras High Court · (1897) 7 MLJ 50
High Courts18 Sept 1896
Venkatasubbaraya Chetti and Another Vs Zamindar of Karvetinagar
Madras High Court · (1897) ILR (Mad) 159
High Courts18 Sept 1896
Sheshama Nayani Vs District Forest Settlement Officer of North Arcot for the Secretary of State for India
Madras High Court · (1897) 7 MLJ 83
High Courts18 Sept 1896
Kanakammal and Others Vs Rangachariar and Another
Madras High Court · (1897) ILR (Mad) 25
High Courts17 Sept 1896
Calcutta Trades Association Vs Ryland
Calcutta High Court · (1897) ILR (Cal) 102
Army Act, 1950 — Section 151
High Courts16 Sept 1896
Pattabhiramayya Naidu and Others Vs Ramayya Naidu and Another
Madras High Court · (1897) ILR (Mad) 23
Limitation Act, 1908 — Article 61, Schedule 2
High Courts15 Sept 1896
Payyath Nanu Menon Vs Thiruthipalli Raman Menon and Others
Madras High Court · (1897) ILR (Mad) 51
High Courts15 Sept 1896
Ragavendra Ayyar Vs Karuppa Goundan and Others
Madras High Court · (1897) ILR (Mad) 33
High Courts15 Sept 1896
Ratnagiri Pillai Vs Syed Vava Ravuthan
Madras High Court · (1896) ILR (Mad) 477
Presidency Small Cause Courts Act, 1882 — Section 16