High Courts28 Jun 1897
The Hon''ble Rai Eshan Chunder Mitter Bahadur, Chairman of the Hooghly And Chinsura Municipality Vs Banku Behari Pal
Calcutta High Court · (1897) 06 CAL CK 0006
JUDGMENT DATABASE
Search 12,19,781 Indian judgments.
12,19,781 judgments in All Courts · page 60,612 of 60,990
High Courts28 Jun 1897Dismissed
S.M. Chundra Moni Dassee Vs Mutty Lal Mullick and Others
Calcutta High Court · (1897) 06 CAL CK 0005
High Courts26 Jun 1897
Queen-Empress Vs Tomijuddi and Others
Calcutta High Court · (1897) ILR (Cal) 757
Criminal Procedure Code, 1898 (CrPC) — Section 148
High Courts23 Jun 1897
Golam Gaffar Mandal and Others Vs Goljan Bibi and Others
Calcutta High Court · (1898) ILR (Cal) 109
High Courts18 Jun 1897
Bishen Perkash Narain Singh Vs Munni Ram Chowdhry
Calcutta High Court · (1897) ILR (Cal) 878
High Courts18 Jun 1897Allowed
Mul Chand and Others Vs Prag Narain
Allahabad High Court · (1897) ILR (All) 535
High Courts17 Jun 1897
Kali Kishore Deb Sarkar Vs Guru Prosad Sukul
Calcutta High Court · (1898) ILR (Cal) 99
High Courts17 Jun 1897Dismissed
Hira Singh and Another Vs Dip Narain Singh
Allahabad High Court · (1897) ILR (All) 527
High Courts09 Jun 1897Dismissed
Charles Stuart Vs Patrick Playfair and another
Calcutta High Court · (1897) 06 CAL CK 0014
High Courts09 Jun 1897Dismissed
Karaman Sing and Ram Narayan Sing Vs Norman Cockell and The Eastern Mortgage and Agency Company, Ld., and others
Calcutta High Court · (1897) 06 CAL CK 0008
High Courts09 Jun 1897Allowed
Sheo Singh and Others Vs Jeoni and Others
Allahabad High Court · (1897) ILR (All) 524
High Courts07 Jun 1897
Kali Prosanno Ghose Vs Rajani Kant Chatterjee and Another
Calcutta High Court · (1898) ILR (Cal) 141
High Courts07 Jun 1897Dismissed
Thakur Kishori Rawanji through Shib Gopal and Another Vs Wazir Singh
Allahabad High Court · (1897) ILR (All) 522
High Courts05 Jun 1897Dismissed
Amarendra Nath Chatterjee Vs Kally Kissen Tagore
Calcutta High Court · (1897) 06 CAL CK 0001
High Courts05 Jun 1897Allowed
Mahabir Prasad Vs Sital Singh and Others
Allahabad High Court · (1897) ILR (All) 520
High Courts04 Jun 1897
Debendra Nath Mullick Vs Pulin Behary Mullick and Another
Calcutta High Court · (1897) ILR (Cal) 763
Transfer of Property Act, 1882 — Section 135, 84
High Courts03 Jun 1897
Gour Sunder Pershad Singh and Another Vs Koowar Singh
Calcutta High Court · (1897) ILR (Cal) 887