High Courts15 Feb 1906
Emperor Vs Kavtik Chaitram and Narayan Baldev Palwa
Bombay High Court · (1906) 8 BOMLR 241
Bombay Regulation Act, 1827 — Section 27
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,518 of 61,086
Privy Council15 Feb 1906
Venganat Swaroopathil Valia Nambidi Avergal Vs Cherakunnath Nambiyathan Nambudris Krishnan Nambudripad and another
Privy Council · (1906) 29 ILRPC 194
High Courts15 Feb 1906
Kararam Rangiah Vs Malla Chengama Naidu
Madras High Court · 43 Ind. Cas. 55
Stamp Act, 1899 — Section 35(a)
High Courts15 Feb 1906
Peria Muthirian and Others Vs Karappanna Muthirian and Another
Madras High Court · (1906) ILR (Mad) 370
High Courts15 Feb 1906
Kasaram Rangiah Vs Malla Chengama Naidu
Madras High Court · (1917) 33 MLJ 603
Stamp Act, 1899 — Section 35(a)
High Courts14 Feb 1906
Ramesh Chandra Dhar Vs Karunamoyi Dutt
Calcutta High Court · (1906) ILR (Cal) 498
High Courts14 Feb 1906
Bibee Kulsum and Others Vs Umatul Mehdi
Calcutta High Court · (1906) 02 CAL CK 0003
High Courts14 Feb 1906
Emperor Vs Ismail Rustomkhan
Bombay High Court · (1906) 8 BOMLR 236
Penal Code, 1860 (IPC) — Section 372, 373
High Courts14 Feb 1906
Emperor Vs Bhaskar Balvant Bhopatkar
Bombay High Court · (1906) 8 BOMLR 421
Penal Code, 1860 (IPC) — Section 124A
High Courts13 Feb 1906Dismissed
Lala Bhugwat Sahay and others Vs Rat Pashupati Nath Bose and others
Calcutta High Court · (1906) 02 CAL CK 0028
High Courts13 Feb 1906
Rash Behary Shaha Vs Nrittya Gopal Nundy
Calcutta High Court · (1906) ILR (Cal) 477
Contract Act, 1872 — Section 39
High Courts13 Feb 1906
Venkappa Timappa Vs Fakirgowda Govindgowda
Bombay High Court · (1906) 8 BOMLR 346
High Courts12 Feb 1906Dismissed
Umesh Chandra Roy and Another Vs Gour Lal Chaudhury and Others
Calcutta High Court · (1906) 02 CAL CK 0004
High Courts09 Feb 1906
Dwarka Nath Saha Vs Ledu Sikdar
Calcutta High Court · (1906) ILR (Cal) 502
Registration Act, 1877 — Section 17, 3
High Courts08 Feb 1906
Budree Das Mukim Vs Chooni Lal Johurry and Others
Calcutta High Court · (1906) ILR (Cal) 789
High Courts08 Feb 1906
Sundar Jha Vs Bansman Jha
Calcutta High Court · (1906) ILR (Cal) 367
Civil Procedure Code, 1908 (CPC) — Section 26, 31