JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,517 of 61,086
Veera Soorappa Nayani Vs Errappa Naidu and Others
Madras High Court · (1906) ILR (Mad) 484
Sreeman Raju Pathayam Veerasurappa Nayamvaru Vs Errappa Naidu and Others
Madras High Court · (1906) 16 MLJ 499
Madar Mondal Vs Mahima Chandra Mazumdar
Calcutta High Court · (1906) ILR (Cal) 531
Juggernath Augurwallah Vs E.A. Smith and Co. and Another
Calcutta High Court · (1906) ILR (Cal) 547
Thakur Pershad Singh and Others Vs The Emperor
Calcutta High Court · (1906) 02 CAL CK 0011
Moharuddi Malita and others Vs Jadu Nath Mandul and others
Calcutta High Court · (1906) 02 CAL CK 0030
Bhau Mangesh Wagle Vs Ahmedbhoy Habibbhoy
Bombay High Court · (1906) 8 BOMLR 312
Annamalai Chettiar Vs Malayandi Appaya Naick and Others
Madras High Court · (1906) 16 MLJ 372
Ram Chandra Panda Vs Ram Krishna Mahapatra
Calcutta High Court · (1906) ILR (Cal) 507
Munshi Bajrangi Sahai Vs Udit Narain Singh and Others
Calcutta High Court · (1906) 02 CAL CK 0007
Nilawa Bharma Bashya Vs Krishnappa Huwappa Maistri
Bombay High Court · (1906) 8 BOMLR 350
Abdul Rasheed and Another Vs Jogesh Chandra Roy
Calcutta High Court · (1906) 02 CAL CK 0031
Chairman of the Purnea Municipality Vs Siva Sankar Ram
Calcutta High Court · (1906) ILR (Cal) 899
Gangamoyi Debi Vs Troiluckhya Nath Chowdhry
Bombay High Court · (1906) 8 BOMLR 375
Gangamoyi Debi Vs Troiluckhya Nath Chowdhry and another
Privy Council · (1906) 33 IndApp 60
Chinnasamy Reddiar and Another Vs Krishna Reddy and Others
Madras High Court · (1906) 16 MLJ 146
In Re: Venganat Swaroopathil and Valia Nambidi
Bombay High Court · (1906) 8 BOMLR 374