High Courts16 Mar 1906
Sarat Chandra Ghose and Others Vs Shyam Chand Singha Roy and Others
Calcutta High Court · (1906) 03 CAL CK 0002
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,515 of 61,086
High Courts16 Mar 1906
Ganapathi Ayyar and Others Vs Sri Vedavyasa Alasinga Bhattar and Others
Madras High Court · (1906) ILR (Mad) 534
High Courts16 Mar 1906
Parattahath Kunhi Mayan Vs Parattahath Muhammad
Madras High Court · (1906) 16 MLJ 351
High Courts16 Mar 1906
Ganapathy Ayyar and Others Vs Sri Vedavyasa Alagasinga Bhutter and Others
Madras High Court · (1906) 16 MLJ 435
High Courts15 Mar 1906
Govinda Bhatta Vs Naraina Bhatta and Others
Madras High Court · (1906) ILR (Mad) 424 : (1906) 16 MLJ 285
Transfer of Property Act, 1882 — Section 99
High Courts14 Mar 1906
Sasi Bhusan Pal Vs Chandra Peshkar
Calcutta High Court · (1906) ILR (Cal) 861
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts14 Mar 1906
Shib Prosad Chaudhuri Vs Yakai Pali
Calcutta High Court · (1906) ILR (Cal) 601
Bengal Tenancy Act, 1885 — Section 16, 193Civil Procedure Code, 1908 (CPC) — Section 45
High Courts14 Mar 1906
Girish Chunder Nandi Vs Kedar Nath Kundu
Calcutta High Court · (1906) ILR (Cal) 590
High Courts14 Mar 1906Dismissed
Ismail Mussajee Mookerdum Vs Hafiz Boo
Bombay High Court · (1906) 8 BOMLR 379
High Courts14 Mar 1906
Indran Ramaswami Pandia Thalavar Vs Anthappa Chettiar and Others
Madras High Court · (1906) 16 MLJ 422
Contract Act, 1872 — Section 2(d)
High Courts13 Mar 1906
Ram Bishen Raut Vs Rajaram
Calcutta High Court · (1906) ILR (Cal) 832
Bengal Tenancy Act, 1885 — Section 105, 109A(3), 163A
High Courts12 Mar 1906Dismissed
Surendra Narayan Mustafi Vs Souravini Dasi
Calcutta High Court · (1906) 03 CAL CK 0030
High Courts12 Mar 1906Dismissed
Boharia Rudrani Koer Vs Ram Pertap Mull and Others
Calcutta High Court · (1906) 03 CAL CK 0003
High Courts12 Mar 1906
Subba Reddi by next friend Lakshmammal Vs Doraisami Bathen and Others and Papammal and Others
Madras High Court · (1908) ILR (Mad) 369 : (1906) 16 MLJ 491
Succession Act, 1925 — Section 56
High Courts12 Mar 1906
K. Jamal Mahamad Pulavar Vs N. Parameswara Pattar
Madras High Court · (1906) 16 MLJ 418
High Courts09 Mar 1906Dismissed
Narendra Chandra Lahiri Vs Suresh Chandra Lahiri and others
Calcutta High Court · (1906) 03 CAL CK 0011
High Courts09 Mar 1906
Veerareddi and Others Vs Bapireddi (deceased) and Others
Madras High Court · (1906) 16 MLJ 395
Transfer of Property Act, 1882 — Section 54
High Courts07 Mar 1906
Malladi Venkatappayya Vs Jonnalagadda Venkatasubbayya being minor, by the mother and next friend Parvatamma
Madras High Court · (1906) 16 MLJ 352
High Courts03 Mar 1906Allowed
Lakshman Sadashiv Vs Gopal Appaji
Bombay High Court · (1906) 8 BOMLR 367
Civil Procedure Code, 1882 — Section 253, 258
High Courts02 Mar 1906
Probat Chandra Gangapadhya Vs Chirag Ali
Calcutta High Court · (1906) ILR (Cal) 607
Bengal Tenancy Act, 1885 — Section 29, 29(2), 29(b)Evidence Act, 1872 — Section 91