High Courts21 Mar 1906
Malik Ahmad Wali Khan Vs Musammat Shamsi Jahan
Bombay High Court · (1906) 8 BOMLR 397
Transfer of Property Act, 1882 — Section 95
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,514 of 61,086
High Courts21 Mar 1906Dismissed
Rani Hemanta Kumari Vs Maharaja Jagadindra Nath Roy
Bombay High Court · (1906) 8 BOMLR 400
Privy Council21 Mar 1906
Malik Ahmad Wali Khan Vs Musammat Shamsi Jahan Begam and another
Privy Council · (1906) 33 IndApp 81
Privy Council21 Mar 1906
Moulvi Mahomed Ikramul Huq Vs Wilkie and others
Privy Council · (1906) 33 IndApp 106
High Courts21 Mar 1906
Manikka Vasaka Desikar Alias Gnana Sambanda Pandara Sannadhi Vs Balagopalakrishna Chetty
Madras High Court · (1906) ILR (Mad) 553
High Courts21 Mar 1906
Kola Venkatanarayan Vs Vuppala Ratnam and Others
Madras High Court · (1906) ILR (Mad) 531
Transfer of Property Act, 1882 — Section 58
High Courts21 Mar 1906
Sambanda Pandara Sannadhi Vs T.P. Balagopalakrishna Chetty
Madras High Court · (1906) 16 MLJ 415
High Courts20 Mar 1906Allowed
Bhagwansing Daulatsing Vs The Secretary of State
Bombay High Court · (1908) 10 BOMLR 571
Evidence Act, 1872 — Section 110
High Courts20 Mar 1906
Srimaty gayanoda Bala Dassee Vs Butto Krishna Dass Bairagee and Others
Calcutta High Court · (1906) 03 CAL CK 0031
High Courts20 Mar 1906
Upendra Nath Hazra Vs Ram Nath Chowdhry
Calcutta High Court · (1906) ILR (Cal) 630
Bengal Tenancy Act, 1885 — Section 181
High Courts20 Mar 1906
Gayanoda Bala Dassee Vs Butto Kristo Bairagee
Calcutta High Court · (1906) ILR (Cal) 1040
High Courts20 Mar 1906Dismissed
Dy. Legal Remembrancer Vs Ijjatulla Kazi
Calcutta High Court · (1906) 03 CAL CK 0005
High Courts20 Mar 1906
Shankerappa Irappa Vs Kotrappa Channappa
Bombay High Court · (1906) 8 BOMLR 516
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts20 Mar 1906
Appasami Thevan and Others Vs Virappa Thevan and Others
Madras High Court · (1906) ILR (Mad) 362
Transfer of Property Act, 1882 — Section 68(b)
High Courts19 Mar 1906
Rameswar Singh Vs Bhubaneshwar Jha
Calcutta High Court · (1906) ILR (Cal) 837
Bengal Tenancy Act, 1885 — Section 105, 109A(3)
High Courts19 Mar 1906
Bhabatosh Banerjee Vs Soleman
Calcutta High Court · (1906) ILR (Cal) 584
Registration Act, 1908 — Section 35Transfer of Property Act, 1882 — Section 123
High Courts19 Mar 1906
Doddappa Tippanna Vs Somappa Ningappa
Bombay High Court · (1906) 8 BOMLR 550
Transfer of Property Act, 1882 — Section 86
High Courts16 Mar 1906
Imam Ali Vs Baij Nath Ram Sahu
Calcutta High Court · (1906) ILR (Cal) 613
Limitation Act, 1963 — Section 19, 22Transfer of Property Act, 1882 — Section 85
High Courts16 Mar 1906Dismissed
Madon Mohon Mondul and others Vs Baikanta Nath Mondul and another
Calcutta High Court · (1906) 03 CAL CK 0004