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1.
Their Lordships granted the petition.
Privy Council(1906) 03 PRI CK 0001
Moulvi Mahomed Ikramul Huq vs Wilkie and others
Privy Council · Decided on 21 March 1906 · Citation: (1906) 33 IndApp 106
- HON’BLE JUDGES
- Macnaghten, Davey, Atkinson, Arthur Wilson, JJ.