High Courts11 Apr 1906
Purna Chandra Mandal Vs Radha Nath Dass
Calcutta High Court · (1906) ILR (Cal) 867
Civil Procedure Code, 1882 — Section 103, 108, 244Transfer of Property Act, 1882 — Section 90
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,512 of 61,086
High Courts11 Apr 1906
Thomas Vs Emperor
Madras High Court · (1906) ILR (Mad) 558
Criminal Procedure Code, 1898 (CrPC) — Section 222, 234
High Courts10 Apr 1906
Akshot Kumar Ghose Vs Commissioners of the Poet of Calcutta
Calcutta High Court · (1906) ILR (Cal) 1243
Bengal Port Commissioners Act, 1870 — Section 38
High Courts10 Apr 1906
Gobinda Chandra Pal Vs Dwarka Nath Pal and Others
Calcutta High Court · (1906) ILR (Cal) 666
High Courts10 Apr 1906
Nachiappa Chettiar Vs Sivasubramaniapandia Chinnayasami Naicker
Madras High Court · (1906) ILR (Mad) 453 : (1906) 16 MLJ 339
High Courts09 Apr 1906
Baij Nath Ram Goenka Vs Hem Chunder Bose
Calcutta High Court · (1906) 04 CAL CK 0014
High Courts09 Apr 1906Allowed
Musammat Lali Vs Murli Dhar
Bombay High Court · (1906) 8 BOMLR 402
Evidence Act, 1872 — Section 35
High Courts09 Apr 1906
Senthivelu Mudaliar Vs Varada Chariar (deceased) and Another
Madras High Court · (1906) 16 MLJ 353
High Courts07 Apr 1906
Janokey Nath Guha Vs Brojo Lal Guha
Calcutta High Court · (1906) ILR (Cal) 757
High Courts06 Apr 1906
Mathewson Vs Shyam Sunder Sinha
Calcutta High Court · (1906) ILR (Cal) 786
Transfer of Property Act, 1882 — Section 36(2)(d)
High Courts05 Apr 1906
Shibu Bera Vs Chandra Mohan Jana
Calcutta High Court · (1906) ILR (Cal) 849
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts05 Apr 1906
Sorabji Cursetji Vs The Scinde and Punjab Cotton Press Co. Ltd.
Bombay High Court · (1906) 8 BOMLR 478
Companies Act, 1956 — Section 78
High Courts05 Apr 1906
Rathinavelu Mudaliar and Another Vs Kolandavelu Pillai
Madras High Court · (1906) ILR (Mad) 511
High Courts04 Apr 1906
Gobind Sahai Vs Sibdut Ram
Calcutta High Court · (1906) ILR (Cal) 878
Bengal Tenancy Act, 1885 — Section 159, 161, 167Transfer of Property Act, 1882 — Section 73
High Courts03 Apr 1906
Rasik Lal Datta Vs Bidhumukhi Dasi
Calcutta High Court · (1906) ILR (Cal) 1094
High Courts02 Apr 1906
Asirunnessa Khatun Vs Buzloo Meah
Calcutta High Court · (1907) ILR (Cal) 79
Limitation Act, 1963 — Article 120, 34, 35, 23
High Courts30 Mar 1906
Megraj Marwari Vs Nursing Mohan Thakur
Calcutta High Court · (1906) ILR (Cal) 846