High Courts29 Aug 1905
Krishna Ayyangar and Others Vs Venkatarama Ayyangar and Another
Madras High Court · (1906) ILR (Mad) 115
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,511 of 61,069
High Courts29 Aug 1905
Manian Patter and Others Vs The Madras Railway Co.
Madras High Court · (1906) ILR (Mad) 118 : (1906) 16 MLJ 37
Contract Act, 1872 — Section 76
High Courts29 Aug 1905
Nanuvien and Another Vs Muthusamy Dikshadar and Others
Madras High Court · (1906) ILR (Mad) 421 : (1905) 15 MLJ 445
Transfer of Property Act, 1882 — Section 99
High Courts29 Aug 1905
Jalasutram Lakshminarayana and Others Vs Zemindar ofVallur
Madras High Court · (1906) ILR (Mad) 42 : (1906) 16 MLJ 35
High Courts29 Aug 1905
Nannuvien and Another Vs Muthusami Dikshadar and Others
Madras High Court · (1906) ILR (Mad) 421
Transfer of Property Act, 1882 — Section 99
High Courts28 Aug 1905
Jotindra Mohan Tagore Vs Durga Dabe and Others
Calcutta High Court · (1905) 08 CAL CK 0030
High Courts28 Aug 1905
Rameswar Malia Vs Ram Nath Bhuttacharjee
Calcutta High Court · (1906) ILR (Cal) 462
High Courts28 Aug 1905
Singaran Coal Syndicate, Ld. Vs Indra Nath Chatterjee and Another
Calcutta High Court · (1905) 08 CAL CK 0003
High Courts26 Aug 1905Dismissed
Ram Gopal Mazumdar and others Vs Prasunna Kumar Sanial and Others
Calcutta High Court · (1905) 08 CAL CK 0029
High Courts26 Aug 1905
Gokul Dass Vs Eastern Mortgage and Agency Company
Calcutta High Court · (1906) ILR (Cal) 410
Contract Act, 1872 — Section 229Registration Act, 1877 — Section 17, 48
High Courts25 Aug 1905
Chinnasami Mudaliar and Another Vs Ambalavana Wudaliar
Madras High Court · (1906) ILR (Mad) 48
High Courts25 Aug 1905
Girish Chander Lahiri Vs Sasi Sekhareswar Roy
Calcutta High Court · (1906) ILR (Cal) 329
High Courts23 Aug 1905
Thammanna alias Lingai Goundan and Others Vs King-Emperor
Madras High Court · (1905) 15 MLJ 373
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts22 Aug 1905
Sukh Lal Sheikh Vs Tara Chand Ta.
Calcutta High Court · (1906) ILR (Cal) 68
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 145(3)
High Courts22 Aug 1905
Kulada Kinkar Roy Vs Danesh Mir
Calcutta High Court · (1906) ILR (Cal) 33
Charter Act, 1861 — Section 15Criminal Procedure Code, 1872 — Section 530Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Aug 1905Allowed
Hari Ganu Vs Sakharam Balaji
Bombay High Court · (1906) 8 BOMLR 310
Easements Act, 1882 — Section 2
High Courts21 Aug 1905
Shiva Rao Vs Nagappa and Others
Madras High Court · (1906) ILR (Mad) 117
Land Acquisition Act, 1894 — Section 54
High Courts21 Aug 1905
Manickam Pillai Vs Ramalinga Pillai and Others
Madras High Court · (1906) ILR (Mad) 120
Transfer of Property Act, 1882 — Section 6