High Courts05 Feb 1901Dismissed
Debi Prasad Vs Saiyid Ali Khan and Others
Allahabad High Court · (1902) ILR (All) 251
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,510 of 60,970
High Courts05 Feb 1901
Butchanna Vs Varahalu and Others
Madras High Court · (1901) ILR (Mad) 408
Transfer of Property Act, 1882 — Section 60
High Courts04 Feb 1901
Kina Karmakar Vs Preo Nath Dutt
Calcutta High Court · (1902) ILR (Cal) 479
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 211
High Courts04 Feb 1901
Ramanathan Chetty Vs Nur Muhamad Marakayar
Madras High Court · (1901) 11 MLJ 183
High Courts01 Feb 1901
The Secretary of State for India Vs Venkatareddy
Madras High Court · (1901) 11 MLJ 75
High Courts01 Feb 1901
Ayyadorai Pillai Vs Solai Ammal and Others
Madras High Court · (1901) ILR (Mad) 405
Limitation Act, 1963 — Article 118, 3
High Courts29 Jan 1901
Raman Vs The Secretary of State for India in Council
Madras High Court · (1901) 11 MLJ 315
Suits Valuation Act, 1887 — Section 11
High Courts29 Jan 1901
Raman Vs Secretary of State for India in Council
Madras High Court · (1901) ILR (Mad) 427
Suits Valuation Act, 1887 — Section 11
High Courts22 Jan 1901
Queen-Empress Vs Surendra Nath Sabkar
Calcutta High Court · (1901) ILR (Cal) 397
Criminal Procedure Code, 1898 (CrPC) — Section 209, 436, 437, 532
High Courts21 Jan 1901
Durga Prasada Naidu and Another Vs Mallikarjuna Prasada Naidu
Madras High Court · (1901) 11 MLJ 238
High Courts21 Jan 1901
Marudamuthu Pillai Vs Rangasami Mooppan and Another
Madras High Court · (1901) ILR (Mad) 401
High Courts21 Jan 1901
Srimantu Raja Yarlagadda Durga Prasada Nayadu and Another Vs Srimantu Raja Yarlagadda Mallikarjuna Prasada Nayadu
Madras High Court · (1901) ILR (Mad) 358
Letters Patent Act, 1865 — Article 15
High Courts18 Jan 1901
Mohesh Chandra Dass Vs Jamiruddin Mollah and Others
Calcutta High Court · (1901) ILR (Cal) 324
High Courts18 Jan 1901
Anesh Mollah and Others Vs Ejaharuddi Mollah and Another
Calcutta High Court · (1901) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Jan 1901
King-Emperor Vs Thammana Reddi and Others
Madras High Court · (1902) ILR (Mad) 667
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts18 Jan 1901
Mithiram Bhat and Another Vs Somanatha Naickar and Others
Madras High Court · (1901) ILR (Mad) 397
Transfer of Property Act, 1882 — Section 100
High Courts16 Jan 1901
Blshnu Priya Chowdhurani and Others Vs Bhaba Sundarl Debya
Calcutta High Court · (1901) ILR (Cal) 318
Contract Act, 1872 — Section 23, 24
High Courts15 Jan 1901
Umesh Chandra Pramanick and Others Vs Mothura Mohan Haldar and Others
Calcutta High Court · (1901) ILR (Cal) 246
Succession Certificate Act, 1889 — Section 4
High Courts15 Jan 1901
Gopal Chandra Pal Vs Ram Chandra Pramanik and Another
Calcutta High Court · (1901) ILR (Cal) 311
High Courts15 Jan 1901
Karunakarakurup Vs Muniperanan and Others
Madras High Court · (1901) ILR (Mad) 356