Privy Council15 Nov 1905
Raja Venkata Narasimha Appa Rao Bahadur Zemindar Garu Vs Raja Sobhanadri Appa Rao Bahadur Zemindar and others
Privy Council · (1905) 33 IndApp 46
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,508 of 61,069
High Courts14 Nov 1905
Roy Vs Thakur Ram Jiwan Singh
Calcutta High Court · (1906) ILR (Cal) 363
Chota Nagpur Encumbered Estates Act, 1876 — Section 3(a)
High Courts14 Nov 1905Allowed
Damodar Lakhmidas Vs Atmaram Narayan
Bombay High Court · (1906) 8 BOMLR 344
High Courts13 Nov 1905
Doraraja Lakshmi Nachiar Vs Ramachandra Dorai alias Ponnusami Tevar through his next friend and guardian S. Rama Aiyar, Manager under the Court of Wards and Another
Madras High Court · (1906) 16 MLJ 5
High Courts10 Nov 1905
Panchanada Velan Vs Vaithinatha Sastrial and Others
Madras High Court · (1906) ILR (Mad) 333 : (1906) 16 MLJ 63
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts10 Nov 1905
Trikkaikkat Madathil Raman alias Mullapalli Thirumumpu by his Muktiar Raman alias Kallur Thirumumpu Vs Thiruthiyil Paramal Krishnan Nair and Others
Madras High Court · (1906) ILR (Mad) 153 : (1906) 16 MLJ 48
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts10 Nov 1905
Runga Ayyar Vs Emperor
Madras High Court · (1906) ILR (Mad) 331
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts09 Nov 1905
Kristnam Sooraya and Another Vs Pathma Bee and Another
Madras High Court · (1906) ILR (Mad) 151
High Courts04 Nov 1905
Poorna Chand Bural and Another Vs Corporation of Calcutta
Calcutta High Court · (1905) 11 CAL CK 0013
Calcutta Municipal Act, 1923 — Section 408, 419
High Courts03 Nov 1905
Abdul Samad Vs Corporation of Calcutta
Calcutta High Court · (1906) ILR (Cal) 287
Calcutta Municipal Act, 1923 — Section 449Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts02 Nov 1905
Krishnan by his next Friend Pathma Parvathi Ammal Vs Venkatapath Chett
Madras High Court · (1906) ILR (Mad) 318
High Courts02 Nov 1905
Chinnam Rajamannar and Another Vs Tadikonda Ramachendra Rao and Another
Madras High Court · (1906) ILR (Mad) 155
Probate and Administration Act, 1881 — Section 128, 130, 131Transfer of Property Act, 1882 — Section 135(b)
High Courts01 Nov 1905
Ganapathy Ayyar and Others Vs Chenga Reddi and Others
Madras High Court · (1906) ILR (Mad) 312
High Courts01 Nov 1905
Seetharama Aiyar, dead and Others, executors to the estaes of the deceased P. Subramania Aiyar Vs Chinna Chenga Reddy alias Chenga Reddy and Others
Madras High Court · (1906) 16 MLJ 33
High Courts30 Oct 1905
Chidambaram Chettiar and Others Vs Sri Rangachariar and Others
Madras High Court · (1906) ILR (Mad) 106
High Courts21 Oct 1905
Mahesh Chandra Pandey Vs Basanta Kumar Das
Calcutta High Court · (1905) 10 CAL CK 0002
High Courts18 Oct 1905
Emperor Vs Molla Fuzla Karim
Calcutta High Court · (1906) ILR (Cal) 193
Criminal Procedure Code, 1898 (CrPC) — Section 195, 432Penal Code, 1860 (IPC) — Section 210