High Courts30 Nov 1905
Mylan Vs Annavi Madan and Another
Madras High Court · (1906) ILR (Mad) 234 : (1906) 16 MLJ 99
Limitation Act, 1908 — Section 20
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,507 of 61,069
High Courts30 Nov 1905
M.A.R.A.R. Saminathan Chettiar and Others Vs T.R. Swamiappa Naicker and Others
Madras High Court · (1906) ILR (Mad) 170 : (1906) 16 MLJ 133
Privy Council28 Nov 1905
Hajee Ismail Hajee Allana and Others Vs Municipal Officer, Aden
Privy Council · (1905) 33 IndApp 38
High Courts27 Nov 1905
Amirullah Mahomed Vs Nazir Mahomed
Calcutta High Court · (1907) ILR (Cal) 104
Bengal Tenancy Act, 1885 — Section 22, 49
High Courts24 Nov 1905
Kallar Roy Vs Ganga Pershad Singh
Calcutta High Court · (1906) ILR (Cal) 998
Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 100
High Courts24 Nov 1905
Kali Sundari Debi Vs Dharani Kanta Lahiri
Calcutta High Court · (1906) ILR (Cal) 279
Privy Council24 Nov 1905
Gangamoyi Debi Vs Troilucokhya Nath Chowdhry
Privy Council · (1906) 33 ILRPC 537
High Courts24 Nov 1905
Tirumalapalli Sriramulu Vs Ryali Dalayya
Madras High Court · (1906) 16 MLJ 54
Contract Act, 1872 — Section 72
High Courts23 Nov 1905
Thiruvengadathiengar and Others Vs Vaidinatha Ayyar and Another
Madras High Court · (1906) ILR (Mad) 303
High Courts22 Nov 1905
Baul Chandra Chakravarti Vs Nistarini Debi
Calcutta High Court · (1906) ILR (Cal) 136
Bengal Tenancy Act, 1885 — Section 178, 178(3)(a)
High Courts21 Nov 1905
Chinna Kaliappa Gounden and Another Vs Emperor
Madras High Court · (1906) 16 MLJ 79
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts21 Nov 1905
Emperor Vs Chinna Kaliappa Gounden and Another
Madras High Court · (1906) ILR (Mad) 126
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts21 Nov 1905
Mothiar Mira Taragan Vs Ahmatti Ahmed Pillai
Madras High Court · (1906) ILR (Mad) 232
Transfer of Property Act, 1882 — Section 83
High Courts21 Nov 1905
Krishna Ayyar and Others Vs Muthukumarsawmiya Pillai and Others
Madras High Court · (1906) ILR (Mad) 217
Transfer of Property Act, 1882 — Section 85
High Courts20 Nov 1905
Uma Churn Mahaldar Vs Narendra Nath Basu
Calcutta High Court · (1906) ILR (Cal) 273
Court of Wards Act, 1879 — Section 14, 39
High Courts20 Nov 1905
Venkata Narasimha Appa Row Vs Rangayya Appa Row and Others Rangayya Appa Row Vs Venkatanarasimha Appa Row Bahadur and Others Sri Rajah Rangayya Appa Row Bahadur Zamindar Vs Parthasaradhi Appa Row and Others Parthasaradhi Appa Row Savai Aswa Row Bahadur Zamindar Vs Rangayya Appa Row Bahadur and Others
Madras High Court · (1906) ILR (Mad) 437 : (1906) 16 MLJ 178
High Courts15 Nov 1905
Kissen Gopal Sadaney Vs Kally Prosonno Sett
Calcutta High Court · (1906) ILR (Cal) 633