High Courts23 May 1906Dismissed
Munshi Mahomed Hossain Vs Based Sheikh and others
Calcutta High Court · (1906) 05 CAL CK 0022
JUDGMENT DATABASE
Search 12,21,617 Indian judgments.
12,21,617 judgments in All Courts · page 60,505 of 61,081
High Courts23 May 1906Dismissed
Jnanuda Sundari Chowdhurani Vs Nokulesswar Roy Chowdrury
Calcutta High Court · (1906) 05 CAL CK 0012
High Courts22 May 1906
Jonab Sheikh Vs Surjya Kanta Acharjya Chowdhry
Calcutta High Court · (1906) ILR (Cal) 821
Specific Relief Act, 1877 — Section 9
High Courts21 May 1906
Mritwjoy Roy Chowdhry and Another Vs Kenatullah Narya and Others
Calcutta High Court · (1906) 05 CAL CK 0007
High Courts18 May 1906
Fani Bhushan Banerjee Vs F.E. Kemp and others
Calcutta High Court · (1906) 05 CAL CK 0015
High Courts18 May 1906Dismissed
Protap Chandra Das Vs Kamala Kanta Shaha and Khaki Sarkar
Calcutta High Court · (1906) 05 CAL CK 0002
High Courts17 May 1906Dismissed
Vasudeva Modeliar Vs Shadagopa Modeliar
Bombay High Court · (1906) 8 BOMLR 497
Privy Council17 May 1906
Vasudeva Modeliar and Others Vs Shadagopa Modeliar
Privy Council · (1906) 29 ILRPC 379
Privy Council17 May 1906
Shadagopa Modeliar Vs Vasudeva Modeliar and others
Privy Council · (1906) 33 IndApp 132
High Courts16 May 1906
In Re: Kuppammall
Madras High Court · (1906) ILR (Mad) 375
Criminal Procedure Code, 1898 (CrPC) — Section 517, 523
High Courts15 May 1906
Rup Chand Ghosh Vs Sarveswar Chandra Chandra
Calcutta High Court · (1906) ILR (Cal) 915
Evidence Act, 1872 — Section 115
High Courts14 May 1906Dismissed
Aghore Nath Banerjee and others Vs Deb Narain Guin and Another
Calcutta High Court · (1906) 05 CAL CK 0006
High Courts10 May 1906
Auseri Lal Vs Raja Maneshar Bakhsh
Bombay High Court · (1906) 8 BOMLR 491
Contract Act, 1872 — Section 16
High Courts09 May 1906Allowed
Bai Kesserbai Vs Hunsraj Morarji
Bombay High Court · (1906) 8 BOMLR 446
Privy Council09 May 1906
Bai Kesserbai Vs Hunsraj Morarji and another
Privy Council · (1906) 33 IndApp 176
High Courts08 May 1906
Jaffer Meher Ali Vs Budge-Budge Jute Mills Co.
Calcutta High Court · (1906) ILR (Cal) 702
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6
High Courts04 May 1906
Dwarka Nath Biswas Vs Debendra Nath Tagore
Calcutta High Court · (1906) ILR (Cal) 1232
Civil Procedure Code, 1882 — Section 209, 211, 212Court fees Act, 1870 — Section 11
High Courts04 May 1906
Thakur Prosad Singh and Tirbeni Singh Vs The Emperor
Calcutta High Court · (1906) 05 CAL CK 0005