High Courts27 Jul 1906Dismissed
Thakur Tirbhuwan Bahadur Vs Raja Rameshar Bakhsh
Bombay High Court · (1906) 8 BOMLR 722
Limitation Act, 1877 — Section 2
JUDGMENT DATABASE
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12,21,713 judgments in All Courts · page 60,504 of 61,086
Privy Council27 Jul 1906
Nanhi Begam Alias Roshan Begam and Another Vs Shah Ara Begam and others
Privy Council · (1907) 29 ILRPC 29
High Courts27 Jul 1906Dismissed
Durga Dei Vs Balmakund and Another
Allahabad High Court · (1907) ILR (All) 93
High Courts26 Jul 1906Dismissed
Gopal Lal Seal Vs F.J. Marsden and others
Calcutta High Court · (1906) 07 CAL CK 0019
High Courts26 Jul 1906
Ulagappan Amalam and Others Vs Chidambram Chetty and Others
Madras High Court · (1906) ILR (Mad) 497
High Courts25 Jul 1906
Rakhmabai Pandurang Vs Keshav Raghunath Bhise
Bombay High Court · (1906) 8 BOMLR 675
High Courts25 Jul 1906
Ram Kissore Roy and Others Vs Dwarka Nath Sen and Others
Calcutta High Court · (1906) 07 CAL CK 0022
High Courts25 Jul 1906
The Deputy Legal Remembrancer on behalf of the Government of Bengal Vs Upendra Kumar Ghose
Calcutta High Court · (1906) 07 CAL CK 0003
High Courts25 Jul 1906Allowed
Mulchand Dagdu Vs Govind Gopal Kulkarni
Bombay High Court · (1906) 8 BOMLR 578
High Courts24 Jul 1906Dismissed
Lal Mohon Pal and others Vs Surya Kumar Das and others
Calcutta High Court · (1906) 07 CAL CK 0004
High Courts24 Jul 1906Allowed
Chhote Lal Vs Ramji Mal and Another and Bandhu Lal
Allahabad High Court · (1907) ILR (All) 50
High Courts24 Jul 1906Dismissed
Ayesha Begum and Another Vs Shi Gopal and Others and Kasim Ali and Others
Allahabad High Court · (1907) ILR (All) 52
High Courts24 Jul 1906Dismissed
Jugal Kishore Vs Fakhr-Ud-Din and Others
Allahabad High Court · (1907) ILR (All) 90
High Courts20 Jul 1906
Mathura Mandal Vs Ganga Charan Gope
Calcutta High Court · (1906) ILR (Cal) 1219
Bengal Tenancy Act, 1885 — Section 50
High Courts20 Jul 1906
Tiluk Chandra Roy and others Vs Jasoda Kumar Roy and others
Calcutta High Court · (1906) 07 CAL CK 0010
High Courts20 Jul 1906Dismissed
Chiddu and Others Vs Kunwar Sen and Others
Allahabad High Court · (1907) ILR (All) 49
High Courts20 Jul 1906
Soosaya Pillai Vs Aiyakannu Pillai (dead) and Others
Madras High Court · (1906) ILR (Mad) 529 : (1906) 16 MLJ 475
High Courts19 Jul 1906Allowed
Bhagabati Debya Chowdhurani Vs Basanta Kumari Debi
Calcutta High Court · (1906) 07 CAL CK 0018
High Courts19 Jul 1906Dismissed
Bhutnath Mondol Vs Secretary of State for India in Council and Others
Calcutta High Court · (1906) 07 CAL CK 0007