High Courts14 Aug 1906Dismissed
Nirotam Das and Another Vs Lachmi Narain
Allahabad High Court · (1906) 08 AHC CK 0008
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,502 of 61,086
High Courts14 Aug 1906Allowed
Raj Kishore Vs Durga Charan Lal and Others
Allahabad High Court · (1907) ILR (All) 71
High Courts14 Aug 1906
Perianan Chetty Vs Nagappa Mudaliar
Madras High Court · (1907) ILR (Mad) 32 : (1906) 16 MLJ 543
Court Fees Act, 1870 — Section 11
High Courts13 Aug 1906
Martand Trimbak Garde and Another Vs Vinayak Kashinath Khasgivale
Bombay High Court · (1907) ILR (Bom) 5
High Courts13 Aug 1906Dismissed
Darves Haji Mahamad Sidik Vs Jainudin Haji Badrudin
Bombay High Court · (1906) 8 BOMLR 751
High Courts13 Aug 1906Dismissed
Martand Trimbak Vs Vinayak Kashinath
Bombay High Court · (1906) 8 BOMLR 832
High Courts13 Aug 1906
In Re: Mukund Bhaskarshet
Bombay High Court · (1906) 8 BOMLR 694
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts13 Aug 1906Dismissed
Bidhi Chand Vs Kundan and Others
Allahabad High Court · (1907) ILR (All) 64
High Courts10 Aug 1906Dismissed
Hara Dhan Kalia Vs Purna Chundra Mondal and Bhajahari Mondal and Others
Calcutta High Court · (1906) 08 CAL CK 0030
High Courts10 Aug 1906
Liakat Husain Vs Rashid-Ud-Din and Others
Allahabad High Court · (1907) ILR (All) 125
High Courts10 Aug 1906
Boja Sellappa Reddy Vs Vridhachala Reddy
Madras High Court · (1907) ILR (Mad) 35 : (1906) 16 MLJ 569
Contract Act, 1872 — Section 69
High Courts09 Aug 1906
Maharaj Bahadur Singh and Dina Nath Pal Vs Raja Ranjit Singh Bahadur and Sadutal Dobey
Calcutta High Court · (1906) 08 CAL CK 0024
High Courts09 Aug 1906
Chandraprasad Hariprasad Vs Varajlal Umedram
Bombay High Court · (1906) 8 BOMLR 644
Provincial Small Cause Courts Act, 1887 — Section 25(iii)
High Courts09 Aug 1906
Ashidbai Vs Abdulla Haji Mahomed
Bombay High Court · (1906) 8 BOMLR 652
Trusts Act, 1882 — Section 53
High Courts08 Aug 1906Dismissed
The Chairman, Howrah Municipality Vs Khettra Kristo Mitter
Calcutta High Court · (1906) 08 CAL CK 0033
High Courts08 Aug 1906Dismissed
Durga Prasad and Another Vs Khuddo and Others
Allahabad High Court · (1907) ILR (All) 122
High Courts07 Aug 1906Allowed
Shivlingrao Jagdeorao Vs Rango Ramchandra
Bombay High Court · (1906) 8 BOMLR 777
High Courts07 Aug 1906Dismissed
Ravji Khandu Chambhar Vs S.B. Fraser
Bombay High Court · (1906) 8 BOMLR 638
Penal Code, 1860 (IPC) — Section 188