High Courts17 Aug 1906Allowed
Chimanlal Balabhai Vs N.C. Macleod
Bombay High Court · (1906) 8 BOMLR 794
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,501 of 61,086
High Courts17 Aug 1906
Jairam Nathu Vs Nathu Shamji and Others
Bombay High Court · (1907) ILR (Bom) 54
High Courts17 Aug 1906
Jathavedan Nambudri, (dead) Narayanan Somayajipad, legal representative of the deceased 1st Appellant Vs M. Kunju Achan Avergal and Others
Madras High Court · (1907) ILR (Mad) 72 : (1906) 16 MLJ 433
Civil Procedure Code, 1882 — Section 244
High Courts17 Aug 1906
Muthan Chetty Vs Ramaswamy Chetty and Another
Madras High Court · (1906) 16 MLJ 550
High Courts17 Aug 1906
Cheruvath Parkuru Thalangal Bappu Vs Neroth Parkuru Thalangal Kanaran and Others
Madras High Court · (1907) ILR (Mad) 30 : (1906) 16 MLJ 548
High Courts16 Aug 1906
Baldevpuri Kailaspuri Vs Gopaldas Tribhuwandas
Bombay High Court · (1906) 8 BOMLR 756
High Courts16 Aug 1906
Maharaja Surjakanta Acharja Bahadur and Others Vs Maharaja Jagadindra Nath Roy Bahadur
Calcutta High Court · (1906) 08 CAL CK 0018
High Courts16 Aug 1906
Abu Haji Sulleman Vs Haji Jan Mahomed Haji Mahomed
Bombay High Court · (1906) 8 BOMLR 648
Insolvency Act, 1848 — Section 9
High Courts16 Aug 1906
Kumaratta Servaigaran alias Chinnasami Servaigaran, by his adoptive mother and guardian Seerai Ammal Vs P.L.S.A.R. Sabapathy Chettiar
Madras High Court · (1907) ILR (Mad) 26 : (1906) 16 MLJ 545
High Courts15 Aug 1906
Rajendra Lall Agarwalla Vs Raj Coomari Dabi
Calcutta High Court · (1907) ILR (Cal) 5
High Courts15 Aug 1906Dismissed
Parmappa Basangauda Vs Shiddappa Giriappa
Bombay High Court · (1906) 8 BOMLR 685
High Courts15 Aug 1906Dismissed
Janki Prasad and Another Vs Achhey Lal
Allahabad High Court · (1907) ILR (All) 66
High Courts15 Aug 1906Disposed Of
Khair-Ud-Din Husain Vs Bhaddar Khair-Ud-Din Husain Vs Bhola
Allahabad High Court · (1907) ILR (All) 133
High Courts15 Aug 1906
Banmali Pande Vs Bisheshar Singh and Another
Allahabad High Court · (1907) ILR (All) 129
High Courts15 Aug 1906
Ramaswamy Aiyar and Another Vs Muthuswamy Aiyar
Madras High Court · (1907) ILR (Mad) 12 : (1906) 16 MLJ 541
High Courts14 Aug 1906Dismissed
Musst. Lachmi Dai Mohutain Vs Kissen Lall Pahari Mhaton Gayal
Calcutta High Court · (1906) 08 CAL CK 0034
High Courts14 Aug 1906
Gajhoo Damar Singh Vs Jagat Pal Singh and Others
Calcutta High Court · 2 Ind. Cas. 648
Evidence Act, 1872 — Section 36
High Courts14 Aug 1906Dismissed
Baisnab Chandra De and Others Vs Ramdhon Dhor and Others
Calcutta High Court · (1906) 08 CAL CK 0021
High Courts14 Aug 1906
Dalgleish Vs Damodar Narain Chowdhry
Calcutta High Court · (1906) ILR (Cal) 1286