High Courts11 Sept 1906Dismissed
Ramappa Dareppa Vs Bharma Rama
Bombay High Court · (1906) 8 BOMLR 842
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,499 of 61,086
High Courts10 Sept 1906
Pannalal Vrajlal Vs Kalu Nhanu Vani
Bombay High Court · (1906) 8 BOMLR 798
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts05 Sept 1906
Sakharam Bhaskar Bapat Vs Padmakar Mahadev Bhat
Bombay High Court · (1906) 8 BOMLR 757
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Sept 1906Dismissed
Ambalal Ganpatram Vs Pascol Bastav Seel
Bombay High Court · (1906) 8 BOMLR 973
High Courts05 Sept 1906
K.V.S. Sheik Mahamad Ravuthar Vs The British India Steam Navigation Company Limited
Madras High Court · (1907) ILR (Mad) 79 : (1906) 16 MLJ 573
High Courts05 Sept 1906
Ramachandraiyar Vs Mir Muhammed Norrulla Sahib
Madras High Court · (1906) 16 MLJ 477
High Courts04 Sept 1906
Kesavarapu Ramakrishna Reddi Vs Kotta Kota Reddi and Others
Madras High Court · (1907) ILR (Mad) 96 : (1906) 16 MLJ 458
Court Fees Act, 1870 — Article 1 Schedule I
High Courts04 Sept 1906
Arunachala Chettiar Vs Ramiah Naidu and Others
Madras High Court · (1907) ILR (Mad) 109 : (1906) 16 MLJ 533
Transfer of Property Act, 1882 — Section 106
High Courts03 Sept 1906
Sumsuddin Gulam Hoosein Vs Abdul Hoosein Kalimoodin
Bombay High Court · (1906) 8 BOMLR 781
Transfer of Property Act, 1882 — Section 6(a)
High Courts03 Sept 1906
Hafizaboo Vs Mahomed Casam Moorad
Bombay High Court · (1906) 8 BOMLR 734
Civil Procedure Code, 1908 (CPC) — Section 44(b)
High Courts30 Aug 1906
Amir Chand Vs Bukshi Sheo Pershad Singh
Calcutta High Court · (1907) ILR (Cal) 13
High Courts30 Aug 1906Dismissed
Manikya Mala Bose and Another Vs Nanda Kumar Bose
Calcutta High Court · (1906) 08 CAL CK 0017
High Courts30 Aug 1906Dismissed
Belbhadar Pershad Singh Vs Sheikh Barkat Ali and Others
Calcutta High Court · (1906) 08 CAL CK 0006
High Courts30 Aug 1906Allowed
Emperor Vs Kothia Navalya Bhil
Bombay High Court · (1906) 8 BOMLR 740
Criminal Procedure Code, 1898 (CrPC) — Section 337, 339
High Courts29 Aug 1906
Domi Lal Sahu Vs Roshan Dobay
Calcutta High Court · (1906) ILR (Cal) 1278
Limitation Act, 1963 — Section 20
High Courts29 Aug 1906
Mohant Gobind Ramanuja Das Vs Lakhun Parida and Others
Calcutta High Court · (1906) 08 CAL CK 0009
High Courts29 Aug 1906
Giridhari Lal Ray Vs Dhirendra Kristo Mukerjee
Calcutta High Court · (1907) ILR (Cal) 427