High Courts22 Oct 1906
Venkappachari Vs Munjunatha Kamti and Others
Madras High Court · (1906) 16 MLJ 526
Civil Procedure Code, 1908 (CPC) — Section 12, 30
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,497 of 61,086
High Courts16 Oct 1906Dismissed
Motilal Virchand Vs The Collector
Bombay High Court · (1906) 8 BOMLR 904
Bombay Civil Courts Act, 1869 — Section 32
High Courts15 Oct 1906Dismissed
Sakanbari Debi Vs Adaitya Ganguli
Calcutta High Court · (1906) 10 CAL CK 0001
High Courts15 Oct 1906
Nahanchand Devchand Vs Kekhushru Edalji Modi
Bombay High Court · (1907) 9 BOMLR 50
High Courts12 Oct 1906Dismissed
Magania Vs Premsingh
Bombay High Court · (1906) 8 BOMLR 856
Divorce Act, 1869 — Section 7
High Courts11 Oct 1906
Emperor Vs Fatehkhan Bahadurkhan
Bombay High Court · (1906) 8 BOMLR 855
Penal Code, 1860 (IPC) — Section 109, 143, 457
High Courts11 Oct 1906
Kesaram Narasimhulu and Kesaram Appalasuranna and Others Vs Vuddanda Row Narasimhulu Patnailu
Madras High Court · (1906) 16 MLJ 514
Madras Hereditary Village Offices Act, 1895 — Section 21
High Courts10 Oct 1906Dismissed
Shivram Kondo Kulkarni Vs Krishnabai Kashinath
Bombay High Court · (1906) 8 BOMLR 897
Majority Act, 1875 — Section 3
High Courts10 Oct 1906Dismissed
Damodar Vithoba Vs Nainsukh Rajmal
Bombay High Court · (1906) 8 BOMLR 942
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts09 Oct 1906
The Public Prosecutor Vs Manikka Gramani and Others
Madras High Court · (1906) 16 MLJ 546
Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(6)
High Courts05 Oct 1906Dismissed
Dayaram Jagjivan Vs Gordhandas Dayaram
Bombay High Court · (1906) 8 BOMLR 885
Court Fees Act, 1870 — Article 17(1), 7Suits Valuation Act, 1887 — Section 11, 3, 8
High Courts05 Oct 1906
Darapu Reddi Subramaniem and Others Vs Suri Venkatasubbaraya Sastri
Madras High Court · (1908) 18 MLJ 563
High Courts04 Oct 1906
Emperor Vs Dhondi Bapu Bhapkar
Bombay High Court · (1906) 8 BOMLR 850
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 380, 457
High Courts04 Oct 1906Dismissed
Ismalji Ibrahimji Nagree Vs N.C. Macleod
Bombay High Court · (1906) 8 BOMLR 969
High Courts04 Oct 1906
Mahamad Amin Vs Husan Mahamad
Bombay High Court · (1907) 9 BOMLR 65
Evidence Act, 1872 — Section 13, 40, 43
High Courts01 Oct 1906
Mancherji Hormusji Vs Thakordas Hurkisondas
Bombay High Court · (1906) 8 BOMLR 963
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts01 Oct 1906Dismissed
Waman Hari Deshpande Vs Hari Vithal Parulekar
Bombay High Court · (1906) 8 BOMLR 932
Civil Procedure Code, 1882 — Section 253
High Courts28 Sept 1906
Kalidas Lalbhai Vs Tribhuwandas Bhagwandas
Bombay High Court · (1906) 8 BOMLR 869
Stamp Act, 1899 — Section 2(15)