High Courts13 Nov 1906
Dharmdas Kamar and Another Vs Sagore Santra
Calcutta High Court · (1906) 11 CAL CK 0007
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,496 of 61,086
High Courts12 Nov 1906
Bhut Nath Das Malakar Vs Girish Chandra Banerjee
Calcutta High Court · (1906) 11 CAL CK 0012
High Courts12 Nov 1906
Rup Narain Bhattacharya Vs Gopi Nath Mandol and Others
Calcutta High Court · (1906) 11 CAL CK 0002
High Courts10 Nov 1906Allowed
Emperor Vs Sughar Singh and Another
Allahabad High Court · (1907) ILR (All) 138
High Courts07 Nov 1906
Fateh Chand and Others Vs Kishan Kunwar
Allahabad High Court · (1906) 11 AHC CK 0003
High Courts07 Nov 1906
N. Appacootty Mudali and Others Vs Muthukumarappa Mudali and Others
Madras High Court · (1906) 16 MLJ 558
High Courts02 Nov 1906
Thakur Amjal Ali Khan Vs Nawab Ali Khan
Bombay High Court · (1907) 9 BOMLR 264
Oudh Estates Act, 1869 — Section 8
High Courts01 Nov 1906
Nawab Shah Ara Begam and others Vs Nanhi Begam Alias Roshan Jahan Begam and Another
Calcutta High Court · (1906) 11 CAL CK 0009
High Courts01 Nov 1906Allowed
Nawab Shah Ara Begam Vs Nanhi Begam alias Roshan Jehan Begam
Bombay High Court · (1907) 9 BOMLR 80
Limitation Act, 1877 — Section 4
High Courts01 Nov 1906
Goswami Sri Ghanshiam Lalji Vs Ram Narain
Bombay High Court · (1907) 9 BOMLR 1
Negotiable Instruments Act, 1881 (NI) — Section 89
High Courts01 Nov 1906Dismissed
Ram Narain Vs Ghanshiam Lalji
Allahabad High Court · (1907) ILR (All) 33
High Courts31 Oct 1906
Chuni Lal Dutt Vs Corporation of Calcutta
Calcutta High Court · (1906) 10 CAL CK 0004
High Courts29 Oct 1906
Parkar Mahton Vs Ram Khelwan and Others
Calcutta High Court · (1906) 10 CAL CK 0003
High Courts29 Oct 1906
Bhakthavatsalu Naidu and Others Vs King Emperor
Madras High Court · (1907) ILR (Mad) 103 : (1906) 16 MLJ 560
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts26 Oct 1906
In Re: Bheema
Madras High Court · (1906) 16 MLJ 525
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts25 Oct 1906Dismissed
Bhagwan Singh Vs Harmukh and Another
Allahabad High Court · (1907) ILR (All) 137
High Courts22 Oct 1906
Brij Kishore Ghose Vs Gopal Rai and others
Calcutta High Court · (1906) 10 CAL CK 0002