High Courts28 Sept 1906
Subba Narayana Vathiyar and Others Vs K. Ramasami Aiyar
Madras High Court · (1907) ILR (Mad) 88 : (1906) 16 MLJ 508
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,498 of 61,086
High Courts27 Sept 1906
In Re: Muthiah Pillai
Madras High Court · (1906) 16 MLJ 529
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts26 Sept 1906
Emperor Vs Nandeyappagowda Shiddangowda
Bombay High Court · (1906) 8 BOMLR 851
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 425
High Courts25 Sept 1906Dismissed
Emperor Vs Punamchand Hirachand
Bombay High Court · (1906) 8 BOMLR 847
Criminal Procedure Code, 1898 (CrPC) — Section 250(a)
High Courts25 Sept 1906
Raghavji Vizpal Vs Narandas Parmanandas
Bombay High Court · (1906) 8 BOMLR 921
High Courts20 Sept 1906Dismissed
Pandurang Jaswant Vs Sakharchand Malji
Bombay High Court · (1906) 8 BOMLR 861
High Courts20 Sept 1906
The King Emperor Vs D. Samuel and Others
Madras High Court · (1906) 16 MLJ 530
Penal Code, 1860 (IPC) — Section 342
High Courts19 Sept 1906
Narayan Ganpatbhat Vs Timmaya Subhaya
Bombay High Court · (1906) 8 BOMLR 807
Civil Procedure Code, 1882 — Section 253Limitation Act, 1963 — Article 179
High Courts18 Sept 1906Dismissed
Bhimrao Ramrao Vs Ayyappa Yellappa
Bombay High Court · (1906) 8 BOMLR 858
Limitation Act, 1963 — Section 5
High Courts18 Sept 1906
Tyeb Beg Mahomed Vs Allibhai Mangalji
Bombay High Court · (1906) 8 BOMLR 803
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts18 Sept 1906Dismissed
Chunilal Maneklal Gandhi Vs Kirpashankar Bhagwanji Vyas
Bombay High Court · (1906) 8 BOMLR 838
High Courts17 Sept 1906Dismissed
Hari Govind Joshi Vs Ramchandra Narayan
Bombay High Court · (1906) 8 BOMLR 873
Criminal Procedure Code, 1898 (CrPC) — Section 317
High Courts17 Sept 1906
Sub-Collector Vs Siragam Subbarayudu and Others
Madras High Court · (1908) ILR (Mad) 151 : (1906) 16 MLJ 551
Land Acquisition Act, 1894 — Section 18
High Courts12 Sept 1906
Francis Ghosal Vs Gabri Ghosal
Bombay High Court · (1906) 8 BOMLR 770
Succession Act, 1925 — Section 25, 46
High Courts12 Sept 1906
Krishnabai Vs Hari Govind and Another
Bombay High Court · (1907) ILR (Bom) 15
Civil Procedure Code, 1882 — Section 375
High Courts12 Sept 1906
Kachayi Puthiapurayil Kunhi Kuttiali Haji and Assanampurath Moideen Kutti and Others Vs Udumpumthala Nalurapattil Kunhi Patha and Others
Madras High Court · (1906) 16 MLJ 14