High Courts29 Aug 1906Dismissed
Sachi Nandan Dutta and others Vs Maharaj Bijoy Chand Mahatap Bahadur and another
Calcutta High Court · (1906) 08 CAL CK 0001
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,500 of 61,086
High Courts28 Aug 1906
Satish Chandra Roy and others Vs The Emperor
Calcutta High Court · (1906) 08 CAL CK 0022
High Courts28 Aug 1906
Kuloda Prosad Majumdar Vs The Emperor
Calcutta High Court · (1906) 08 CAL CK 0020
High Courts28 Aug 1906
Kesavaloo Naidu Vs Murugappa Mudali and Another
Madras High Court · (1907) ILR (Mad) 22 : (1906) 16 MLJ 537
Companies Act, 1956 — Section 124, 189
High Courts27 Aug 1906
Narendra Nath Barari Vs Abhoy Charan Chattopadhya
Calcutta High Court · (1907) ILR (Cal) 51
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts27 Aug 1906
Collector of Salem Vs Pur Batcha Sahib and Others
Madras High Court · (1907) ILR (Mad) 106 : (1906) 16 MLJ 468
High Courts24 Aug 1906
Mir Sarwarjan Vs Fakharuddin Mahomed Chowdhury
Calcutta High Court · (1907) ILR (Cal) 163
High Courts24 Aug 1906
Kooni Mohamadan Meera Sahib Tharagan and Another Vs M. Mamadu Meera Sahib Tharagan and Others
Madras High Court · (1907) ILR (Mad) 15 : (1906) 16 MLJ 471
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts23 Aug 1906
Padmanund Sing Vs Anant Lal Misser and Others
Calcutta High Court · (1907) ILR (Cal) 20
Civil Procedure Code, 1908 (CPC) — Section 54(b)
High Courts23 Aug 1906
Nabu Sardar Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 1
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts22 Aug 1906Dismissed
William M. Grant Vs Mrs. Robinson
Calcutta High Court · (1906) 08 CAL CK 0023
High Courts22 Aug 1906
Rama Iyen Vs Venkatachellam Patter and Others
Madras High Court · (1907) ILR (Mad) 75 : (1906) 16 MLJ 554
Negotiable Instruments Act, 1881 (NI) — Section 13Transfer of Property Act, 1882 — Section 130
High Courts21 Aug 1906
Sheikh Fakir, Auction-purchaser Vs Beraj Mohini Dasi and another
Calcutta High Court · (1906) 08 CAL CK 0025
High Courts21 Aug 1906
V. Krishnamacharlu, Manager, Karvengar Estate, Raja Kumara Tirumala Raj Bahadur, legal representative of the late Raja Vs Thirumala Kumara Rangachariar and Thirumala Kumara Kanakammal (dead) and Another
Madras High Court · (1906) 16 MLJ 489
High Courts20 Aug 1906
Emperor Vs Gopal Barik
Calcutta High Court · (1907) ILR (Cal) 42
Criminal Procedure Code, 1898 (CrPC) — Section 439, 476Penal Code, 1860 (IPC) — Section 211
High Courts20 Aug 1906
The Deputy Legal Remembrancer Vs Gopal Barik
Calcutta High Court · (1906) 08 CAL CK 0012