High Courts23 Nov 1906
The Ahmedabad Municipality Vs Maganlal Khushaldas
Bombay High Court · (1907) 9 BOMLR 156
District Municipalities Act — Section 96
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,495 of 61,086
High Courts21 Nov 1906
Mussammat Kundan Bibi Vs Sree Narayan
Calcutta High Court · (1906) 11 CAL CK 0017
High Courts21 Nov 1906Allowed
Lalman Vs Mohar Singh and Others
Allahabad High Court · (1907) ILR (All) 205
High Courts21 Nov 1906Dismissed
Dil Kunwar Vs Udai Ram and Others
Allahabad High Court · (1907) ILR (All) 148
High Courts19 Nov 1906Allowed
Ramchandra Sadashiv Vs Laxman Sadashiv
Bombay High Court · (1906) 8 BOMLR 892
Limitation Act, 1963 — Article 179
High Courts16 Nov 1906
Emperor Vs Kadar Ghulam Mahmad
Bombay High Court · (1906) 8 BOMLR 950
Criminal Procedure Code, 1898 (CrPC) — Section 164(3)
High Courts16 Nov 1906
Manjappa Subbaya and Another Vs Venkatesh Bab Prabhu
Bombay High Court · (1907) ILR (Bom) 159
High Courts16 Nov 1906
Nathu Gangaram Vs Hansraj Morarji
Bombay High Court · (1907) 9 BOMLR 119
Stamp Act, 1899 — Section 2(10)
High Courts15 Nov 1906
Emperor Vs Cholappa Malharappa
Bombay High Court · (1906) 8 BOMLR 947
Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts15 Nov 1906
Srimati Nissa Bibi Vs Radha Kishore Manikya
Calcutta High Court · (1906) 11 CAL CK 0016
High Courts15 Nov 1906Dismissed
Baistab Charan Chowdhury Vs Akhil Chandra Chowdhury and others
Calcutta High Court · (1906) 11 CAL CK 0003
Privy Council15 Nov 1906
Rameswar Pershad Singh Vs Ram Bahadur Singh
Privy Council · (1907) 34 ILRPC 70
High Courts15 Nov 1906Dismissed
Bhagwat Kuri and Others Vs Baldeo Rai and Others
Allahabad High Court · (1907) ILR (All) 145
High Courts14 Nov 1906
Kanai Lal Jalan and another Vs The Corporation of Calcutta
Calcutta High Court · (1906) 11 CAL CK 0015
High Courts14 Nov 1906Dismissed
Sarthakram Maiti Vs Nundo Ram Maiti
Calcutta High Court · (1906) 11 CAL CK 0014
High Courts14 Nov 1906Dismissed
Gouri Saran Mahto and Another Vs Moulvi Mahomed Latif and Others
Calcutta High Court · (1906) 11 CAL CK 0013
High Courts14 Nov 1906
Ram Charan Sanyal Vs Anukul Chandra Acharjya
Calcutta High Court · (1907) ILR (Cal) 65
High Courts14 Nov 1906
Jamini Sundari Dasi and others Vs Rajendra Nath Chukrabutty and others
Calcutta High Court · (1906) 11 CAL CK 0001
High Courts14 Nov 1906Dismissed
Emperor Vs Khushali and Another
Allahabad High Court · (1907) ILR (All) 141
High Courts14 Nov 1906
Kaisar Zamani Begam Vs Shiam Sundar Lal
Allahabad High Court · (1907) ILR (All) 143