High Courts05 Dec 1906
Alep Pramanik and Others Vs The King-Emperor
Calcutta High Court · (1906) 12 CAL CK 0019
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,494 of 61,086
High Courts05 Dec 1906Dismissed
Puran Chand Vs Sheodat Rai
Allahabad High Court · (1907) ILR (All) 212
High Courts05 Dec 1906Allowed
Muhammad Abdul Karim Vs Hashmat-Un-Nissa Begam and Others
Allahabad High Court · (1907) ILR (All) 155
High Courts04 Dec 1906
In Re: Government and Dayal Mulji
Bombay High Court · (1907) 9 BOMLR 99
Land Acquisition Act, 1894 — Section 18
High Courts04 Dec 1906
Dhanjibhoy Raghoo Vs Meherally Moraj
Bombay High Court · (1907) 9 BOMLR 901
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts03 Dec 1906
Ralli Brothers Vs Noor Mahomed
Bombay High Court · (1906) 8 BOMLR 955
Arbitration Act, 1899 — Section 19
High Courts03 Dec 1906
Berckefeld Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 73
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 268, 290
High Courts30 Nov 1906Dismissed
Mehari Bibi Vs Yakub Ali and Others
Calcutta High Court · (1906) 11 CAL CK 0005
High Courts30 Nov 1906
Preonath Mukerji Vs Bishnath Prasad
Allahabad High Court · (1907) ILR (All) 256
code of civil procedure provisions of section 43.
High Courts29 Nov 1906
Emperor Vs Tulsidas Chhaganlal
Bombay High Court · (1906) 8 BOMLR 951
Penal Code, 1860 (IPC) — Section 408
High Courts29 Nov 1906
Moharajadhiraj Bejoy Chand Mohatab Bahadur Vs S.C. Mookerjee, Receiver of the Jonai jolut Estate
Calcutta High Court · (1906) 11 CAL CK 0011
High Courts29 Nov 1906
Pita Moti Vs Chunilal Harakhchand
Bombay High Court · (1907) 9 BOMLR 15
Civil Procedure Code, 1882 — Section 244
High Courts28 Nov 1906
Shamul Dhone Dutt Vs Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 30
Calcutta Municipal Act, 1923 — Section 406, 574, 645
High Courts28 Nov 1906
Kumudini Mazumdar Vs Rasik Lal Mazumdar and Others
Calcutta High Court · (1906) 11 CAL CK 0004
High Courts27 Nov 1906
Nathu Gangaram Vs Hansraj Morarji
Bombay High Court · (1907) 9 BOMLR 122
Stamp Act, 1899 — Section 35(a), 38(2)
High Courts27 Nov 1906Allowed
Husaini Begam Vs Khwaja Muhammad Khan and Another
Allahabad High Court · (1907) ILR (All) 151
High Courts27 Nov 1906
Kastura Kunwar Vs Gaya Prasad and Another
Allahabad High Court · (1907) ILR (All) 207
code of civil procedure section 244, 244(c), 316, 317, 318