High Courts07 Jun 1906
Durgagati Debi Vs Saurabini Debi
Calcutta High Court · (1906) ILR (Cal) 1001
Probate and Administration Act, 1881 — Section 50
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,492 of 61,069
High Courts07 Jun 1906Dismissed
Brij Kumar Roy Vs Dhanukdhari Raut and Others
Calcutta High Court · (1906) 06 CAL CK 0003
High Courts07 Jun 1906Dismissed
Emperor Vs Mehrban Husain and Others
Allahabad High Court · (1907) ILR (All) 7
High Courts06 Jun 1906
Thakurmani Singh Vs Dai Rani Koeri
Calcutta High Court · (1906) ILR (Cal) 1079
High Courts05 Jun 1906Dismissed
Basaratulla Mundle Vs Kasirunnessa Bibi and others
Calcutta High Court · (1906) 06 CAL CK 0023
High Courts05 Jun 1906
Ganges Manufacturing Company, Limited Vs Indra Chand and Another
Calcutta High Court · (1906) ILR (Cal) 1169
Arbitration Act, 1940 — Section 20, 28, 4
High Courts05 Jun 1906Dismissed
Miajan Patari and Others Vs Abdul Jubbar and Others
Calcutta High Court · (1906) 06 CAL CK 0006
High Courts05 Jun 1906Dismissed
Tirlok Tiwari Vs Narain Das
Allahabad High Court · (1907) ILR (All) 4
High Courts01 Jun 1906Allowed
Sundar Lal and Others Vs Chhitar Mal and Others
Allahabad High Court · (1907) ILR (All) 1
High Courts30 May 1906
Dadan Gazi Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1023
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 172
High Courts30 May 1906Allowed
Abdul Ali Vs Raj Chandra Das and Others
Calcutta High Court · (1906) 05 CAL CK 0004
High Courts30 May 1906Dismissed
Tarip Dafadar and Another Vs Khotejannessa Bibi and Others
Calcutta High Court · (1906) 05 CAL CK 0003
High Courts29 May 1906
Monmotho Nath Das Vs Harish Chandra Das
Calcutta High Court · (1906) ILR (Cal) 905
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts29 May 1906
Kali Charan Ghose Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1183
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts28 May 1906Dismissed
Debendra Nath Bhowmik and Others Principal Vs Syama Prosanna Bhowmik and others
Calcutta High Court · (1906) 05 CAL CK 0024
High Courts25 May 1906Allowed
Maniram Vs Seth Rupchand
Bombay High Court · (1906) 8 BOMLR 501
Limitation Act, 1908 — Section 19
High Courts25 May 1906
Debi Bux Shroff Vs Jutmal Dungarwal
Calcutta High Court · (1906) ILR (Cal) 1282
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 203, 437, 439
High Courts25 May 1906Dismissed
Syed Ali and others Vs Najab Ali and Others
Calcutta High Court · (1906) 05 CAL CK 0008