Privy Council21 Jun 1906
Suryanarayana and Others Vs Venkataramana and another
Privy Council · (1906) 39 ILRPC 382
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,491 of 61,069
Privy Council21 Jun 1906
Kannepalli Suryanarayana and Others Vs Pucha Venkata Ramana and others
Privy Council · (1906) 33 IndApp 145
High Courts20 Jun 1906
Akshoy Kumar Mitra Vs Gopal Kamini Debi
Calcutta High Court · (1906) ILR (Cal) 1010
Bengal Tenancy Act, 1885 — Section 65, 88
High Courts19 Jun 1906
Shaik Babu Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1036
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts19 Jun 1906
Srinath Pal Chowdhury Vs Girindra Chandra Pal Chowdhury and Others
Calcutta High Court · 6 Ind. Cas. 598
High Courts18 Jun 1906
Jagadis Chandra Deo Dhabal Vs Satrughan Deo Dhabal
Calcutta High Court · (1906) ILR (Cal) 1065
Chota Nagpur Encumbered Estates Act, 1876 — Section 3(3)(a), 3(3)(c)Civil Procedure Code, 1908 (CPC) — Section 16(d)
High Courts15 Jun 1906Allowed
Raghunathji Mulchand Vs Varjiwandas Madanjee
Bombay High Court · (1906) 8 BOMLR 525
Evidence Act, 1872 — Section 111
High Courts15 Jun 1906Dismissed
Emperor Vs Mahamadbuksh Karimbuksh
Bombay High Court · (1906) 8 BOMLR 507
Criminal Procedure Code, 1898 (CrPC) — Section 188Evidence Act, 1872 — Section 29Extradition Act, 1903 — Section 10
High Courts14 Jun 1906
Jagatdhar Narain Prasad and Gopi Lal Vs A.M. Brown
Calcutta High Court · (1906) ILR (Cal) 1133
High Courts13 Jun 1906Dismissed
Ramgulam Singh and others Vs Bishnu Pargash Narain Singh
Calcutta High Court · (1906) 06 CAL CK 0012
High Courts12 Jun 1906Dismissed
Maharaj Kumar Babu Ganeswar Vs Mohunt Ganesh Das
Bombay High Court · (1906) 8 BOMLR 719
Public Demands Recovery Act — Section 17
High Courts12 Jun 1906
Sital Chandra Moitra and Moti Sheikh, Vs The Emperor
Calcutta High Court · (1906) 06 CAL CK 0020
High Courts11 Jun 1906
Mariamnissa Bibi Vs Joynab Bibi
Calcutta High Court · (1906) ILR (Cal) 1101
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts11 Jun 1906
Sukkan Teli Vs Bipad Teli and Another
Calcutta High Court · (1907) ILR (Cal) 48
High Courts08 Jun 1906
Bidhu Ranjan Mazumdar and others Vs Ramesh Chandra Raj
Calcutta High Court · (1906) 06 CAL CK 0002
High Courts08 Jun 1906
Mohim Chandra Ray and Others Vs Srimati Kalitara Debya and Another, Principal and proformd
Calcutta High Court · (1906) 06 CAL CK 0001