Privy Council02 Dec 1903
Kedar Mal Marwari and Another Vs Dewan Bishen Pershad (Deceased) and another
Privy Council · (1903) 31 IndApp 57
JUDGMENT DATABASE
Search 12,20,339 Indian judgments.
12,20,339 judgments in All Courts · page 60,489 of 61,017
Privy Council02 Dec 1903
Chaudhri Jairaj Singh Vs Chaudhri Thakur Das and others
Privy Council · (1903) 31 IndApp 46
High Courts02 Dec 1903
Ramaya Vs The Secretary of State for India in Council
Madras High Court · (1904) 14 MLJ 37
Madras Revenue Recovery Act, 1864 — Section 58
High Courts02 Dec 1903
Isack Jesudasen Pillai Vs Divan Bahadur Ramasamy Chetty (Official Liquidator of the Madras Building Society)
Madras High Court · (1904) 14 MLJ 345
Companies Act, 1882 — Section 169
High Courts02 Dec 1903
Isack Jesudasen Pillai Vs Ramaswamy Chetty, the Official Liquidator of the Madras Building Society, 5th Branch
Madras High Court · (1904) 14 MLJ 345
Companies Act, 1882 — Section 169
High Courts01 Dec 1903
Jagamba Goswamini Vs Ram Chandra Goswami
Calcutta High Court · (1904) ILR (Cal) 314
Limitation Act, 1963 — Section 10
High Courts01 Dec 1903
Emperor Vs Muthukomaran
Madras High Court · (1903) 12 MAD CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 123
High Courts30 Nov 1903
Hinga Bibee Vs Munna Bibee and Others
Calcutta High Court · (1904) ILR (Cal) 150
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts30 Nov 1903Dismissed
Ismail Khan Mahomed Vs Srimutty Mrinmoyi Dassi
Calcutta High Court · (1903) 11 CAL CK 0001
High Courts30 Nov 1903
Venkata Narasimha Appa Row Vs Nalla Kondayya and Others and Lakshmanna
Madras High Court · (1904) 14 MLJ 145
High Courts30 Nov 1903
In Re: S. Ramasami Reddi
Madras High Court · (1904) 14 MLJ 394
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts27 Nov 1903
Jagun Proshad and Others Vs Posun Sahoo and Others
Calcutta High Court · (1903) 11 CAL CK 0008
High Courts26 Nov 1903Dismissed
Ikkotha Vs Chakkiamma and Others
Madras High Court · (1903) 11 MAD CK 0020
High Courts25 Nov 1903
Gunundra Prosad Vs Baijnath Singh
Calcutta High Court · (1904) ILR (Cal) 370
Transfer of Property Act, 1882 — Section 101
High Courts25 Nov 1903
Raghunath Charan Singh Vs Shamo Koeri
Calcutta High Court · (1904) ILR (Cal) 344
Civil Procedure Code, 1882 — Section 57, 582, 622Suits Valuation Act, 1887 — Section 11
Privy Council25 Nov 1903
Kurban Husain and Others Vs Mohammad Abdussamad and others
Privy Council · (1903) 31 IndApp 30
High Courts24 Nov 1903Dismissed
Srimutty Sibo Sundari Ghose Vs Raj Mohun Guho (Manager on behalf of Girish Chunder Chukrabutty and others)
Calcutta High Court · (1903) 11 CAL CK 0013
High Courts24 Nov 1903
Upendra Narain Bhuttacharjee Vs Pratap Chunder Pardhan
Calcutta High Court · (1904) ILR (Cal) 703
High Courts23 Nov 1903Dismissed
Syed Nawab Ali Chowdry Vs Hemanta Kumari Debi and Others
Calcutta High Court · (1903) 11 CAL CK 0014