JUDGMENT DATABASE
Search 12,21,753 Indian judgments.
12,21,753 judgments in All Courts · page 60,488 of 61,088
Emperor Vs Nabi Fakira
Bombay High Court · (1907) 9 BOMLR 250
Nandlal Chunilal Vs Gopilal Manilal
Bombay High Court · (1907) 9 BOMLR 316
Bachoo Harkisondas Vs Mankorebai
Bombay High Court · (1907) 9 BOMLR 646
Thama Vs Govind Bilal
Bombay High Court · (1907) 9 BOMLR 401
Bhawani Koer Vs Afzal Hussain
Calcutta High Court · (1907) ILR (Cal) 381
Kadhu Singh Vs Baljit Singh and Others
Allahabad High Court · (1907) ILR (All) 423
Narandas Ramji Vs Narandas Ramji
Bombay High Court · (1907) 9 BOMLR 287
Bholanath Khettry Vs Kartick Kissen Das Khettry and Others
Calcutta High Court · (1907) ILR (Cal) 372
Haji Noor Mahomed Vs N.C. Macleod
Bombay High Court · (1907) 9 BOMLR 274
Hridoy Nath Das Chowdhury Vs Krishna Prasad Sircar and other
Calcutta High Court · (1907) 02 CAL CK 0013
Mohesh Narain Panday and other Vs The Emperor
Calcutta High Court · (1907) 02 CAL CK 0003
Prayaga Doss Jee Varu Vs Tirumala Anandam Tillai
Bombay High Court · (1907) 9 BOMLR 588
Bai Gulabbai Vs Shri Datgarji Mohangarji
Bombay High Court · (1907) 9 BOMLR 393
Tirumala Anandam Pillai Pursisa Sriranga Charylu Varu and Another Vs Prayaga Doss Jee Varu
Privy Council · (1907) 34 IndApp 78
Lal Bahadur and Others Vs Kanhaia Lal
Privy Council · (1907) 29 ILRPC 10 : (1907) 34 IndApp 65
Bijoy Gopal Mukerji Vs Srimati Krishna Mahishi
Bombay High Court · (1907) 9 BOMLR 602
Deputy Commissioner of Kheri Vs Khanjan Singh
Bombay High Court · (1907) 9 BOMLR 591