High Courts07 Mar 1907Dismissed
Dharanjit Narayan Singh and others Vs Chandeshwar Prosad Narayan Singh
Calcutta High Court · (1907) 03 CAL CK 0029
JUDGMENT DATABASE
Search 12,21,759 Indian judgments.
12,21,759 judgments in All Courts · page 60,486 of 61,088
High Courts07 Mar 1907Dismissed
Upendra Chandra Singh Vs Sakhi Chand
Calcutta High Court · (1907) 03 CAL CK 0002
High Courts07 Mar 1907
In Re: Sehamber Ram Tehal
Bombay High Court · (1907) 9 BOMLR 362
Workmans Breach of Contract Act, 1859 — Section 1
High Courts07 Mar 1907Allowed
Pirbhu Narain Singh Vs Amir Singh and Others
Allahabad High Court · (1907) ILR (All) 369
High Courts06 Mar 1907
Narang Rai Agarwalla Vs River Steam Navigation Company, Ld.
Calcutta High Court · (1907) ILR (Cal) 419
Railways Act, 1890 — Section 75
High Courts05 Mar 1907
Biprodas Pal Chaudhri Vs Sarat Chandra Singha and Others
Calcutta High Court · 17 Ind. Cas. 168
High Courts05 Mar 1907
Trikumdas Damodhar and Others Vs Haridas Morarji and Others
Bombay High Court · (1907) ILR (Bom) 583
High Courts05 Mar 1907Disposed Of
Misri Kunwar Vs Sham Lal and Another, Ram Sarup
Allahabad High Court · (1907) ILR (All) 426
High Courts04 Mar 1907
Emperor Vs Savalya Atma Pastya
Bombay High Court · (1907) 9 BOMLR 356
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts04 Mar 1907
Chandra Kumar Nath Vs Kamini Kumar Ghose
Calcutta High Court · (1907) 03 CAL CK 0005
High Courts04 Mar 1907
Saundanappa Andanappa Vs Shivbasawa Amingowda
Bombay High Court · (1907) 9 BOMLR 439
High Courts04 Mar 1907
Shivlal Nanakram Vs Shrikisson Balkissondass and Mitchell and Co. (Third Party)
Bombay High Court · (1907) 9 BOMLR 374
High Courts04 Mar 1907Disposed Of
Janki Bai Vs Parsotam Rao Tantia and Another and Radha Bai
Allahabad High Court · (1907) 03 AHC CK 0013
High Courts01 Mar 1907
Panchu Das Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 698
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 238Penal Code, 1860 (IPC) — Section 147, 149, 149, 304, 325
High Courts01 Mar 1907
Jatindra Nath Chatterjee and another Vs The Emperor
Calcutta High Court · (1907) 03 CAL CK 0008
High Courts01 Mar 1907
Satu Vithuji Vs Dagdu Bhagu
Bombay High Court · (1907) 9 BOMLR 462
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 99
High Courts01 Mar 1907
Mir Akbar Ali Vs Mir Abdool Ali
Bombay High Court · (1907) 9 BOMLR 295
Criminal Procedure Code, 1898 (CrPC) — Section 248
High Courts27 Feb 1907
Nahar Khan and Others Vs The Emperor
Calcutta High Court · (1907) 02 CAL CK 0023
High Courts26 Feb 1907Dismissed
Ram Sundar Saha and others Vs The Secretary of State for India in Council
Calcutta High Court · (1907) 02 CAL CK 0024