JUDGMENT DATABASE
Search 12,21,759 Indian judgments.
12,21,759 judgments in All Courts · page 60,485 of 61,088
High Courts15 Mar 1907Dismissed
Beni Madhub Das Vs Jotindra Mohun Tagore and others
Calcutta High Court · (1907) 03 CAL CK 0010
High Courts14 Mar 1907
Amthalal Bhagvandas Vs Cursetji Dhanjisha
Bombay High Court · (1907) 9 BOMLR 466
High Courts14 Mar 1907Disposed Of
Maharaja of Benares Vs Nand Ram and Another
Allahabad High Court · (1907) ILR (All) 431
High Courts14 Mar 1907
Chudru Sattaya and Others Vs Marina Thinhuiah
Madras High Court · (1908) 18 MLJ 217
High Courts13 Mar 1907
Emperor Vs Rustomji J. Ghorkhodu
Bombay High Court · (1907) 9 BOMLR 363
City of Bombay Municipal Council Act, 1988 — Section 349B
High Courts13 Mar 1907
Emperor Vs Babaji Girgauda
Bombay High Court · (1907) 9 BOMLR 366
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts12 Mar 1907
Krishnappa Venkaraddi Vs Shiwappa Timaraddi
Bombay High Court · (1907) 9 BOMLR 530
Transfer of Property Act, 1882 — Section 52
High Courts12 Mar 1907
T.T. Aroomooga Chetty and Others Vs President, Corporation of Madras
Madras High Court · 3 Ind. Cas. 609
Madras City Municipal Act, 1904 — Section 3(8), 323
High Courts11 Mar 1907Allowed
Faijuddi Sardar and another Vs Asimuddi Biswas and another
Calcutta High Court · (1907) 03 CAL CK 0027
High Courts11 Mar 1907Dismissed
Raja Narpat Singh Deo Vs Kasiram Singh Deo and Others
Calcutta High Court · (1907) 03 CAL CK 0021
High Courts11 Mar 1907
Radha Kishun Marwari, Auction-purchaser Vs Hem Chandra Boss and Others
Calcutta High Court · (1907) 03 CAL CK 0009
High Courts11 Mar 1907
Bhola Nath Vs Ghasi Ram and Others
Allahabad High Court · (1907) ILR (All) 373
High Courts09 Mar 1907Dismissed
Ram Jiawan Ram Vs Kali Charan Singh and Others
Allahabad High Court · (1907) ILR (All) 429