High Courts30 Aug 1906Dismissed
Manikya Mala Bose and Another Vs Nanda Kumar Bose
Calcutta High Court · (1906) 08 CAL CK 0017
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,483 of 61,069
High Courts30 Aug 1906Dismissed
Belbhadar Pershad Singh Vs Sheikh Barkat Ali and Others
Calcutta High Court · (1906) 08 CAL CK 0006
High Courts30 Aug 1906Allowed
Emperor Vs Kothia Navalya Bhil
Bombay High Court · (1906) 8 BOMLR 740
Criminal Procedure Code, 1898 (CrPC) — Section 337, 339
High Courts29 Aug 1906
Domi Lal Sahu Vs Roshan Dobay
Calcutta High Court · (1906) ILR (Cal) 1278
Limitation Act, 1963 — Section 20
High Courts29 Aug 1906
Mohant Gobind Ramanuja Das Vs Lakhun Parida and Others
Calcutta High Court · (1906) 08 CAL CK 0009
High Courts29 Aug 1906
Giridhari Lal Ray Vs Dhirendra Kristo Mukerjee
Calcutta High Court · (1907) ILR (Cal) 427
High Courts29 Aug 1906Dismissed
Sachi Nandan Dutta and others Vs Maharaj Bijoy Chand Mahatap Bahadur and another
Calcutta High Court · (1906) 08 CAL CK 0001
High Courts28 Aug 1906
Satish Chandra Roy and others Vs The Emperor
Calcutta High Court · (1906) 08 CAL CK 0022
High Courts28 Aug 1906
Kuloda Prosad Majumdar Vs The Emperor
Calcutta High Court · (1906) 08 CAL CK 0020
High Courts28 Aug 1906
Kesavaloo Naidu Vs Murugappa Mudali and Another
Madras High Court · (1907) ILR (Mad) 22 : (1906) 16 MLJ 537
Companies Act, 1956 — Section 124, 189
High Courts27 Aug 1906
Narendra Nath Barari Vs Abhoy Charan Chattopadhya
Calcutta High Court · (1907) ILR (Cal) 51
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts27 Aug 1906
Collector of Salem Vs Pur Batcha Sahib and Others
Madras High Court · (1907) ILR (Mad) 106 : (1906) 16 MLJ 468
High Courts24 Aug 1906
Mir Sarwarjan Vs Fakharuddin Mahomed Chowdhury
Calcutta High Court · (1907) ILR (Cal) 163
High Courts24 Aug 1906
Kooni Mohamadan Meera Sahib Tharagan and Another Vs M. Mamadu Meera Sahib Tharagan and Others
Madras High Court · (1907) ILR (Mad) 15 : (1906) 16 MLJ 471
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts23 Aug 1906
Padmanund Sing Vs Anant Lal Misser and Others
Calcutta High Court · (1907) ILR (Cal) 20
Civil Procedure Code, 1908 (CPC) — Section 54(b)
High Courts23 Aug 1906
Nabu Sardar Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 1
Criminal Procedure Code, 1898 (CrPC) — Section 125