High Courts23 Apr 1902
Chakrapani Aiyangar Vs The King Emperor
Madras High Court · (1902) 12 MLJ 408
Criminal Procedure Code, 1898 (CrPC) — Section 195
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,482 of 60,970
High Courts22 Apr 1902
Waliul Hassan alias Hasant Towhid Vs Maharaj-Kumar Gopal Sarun Narain Singh, minor under the Court of Wards by his Manager Mr. Ogilvy
Calcutta High Court · (1902) 04 CAL CK 0009
High Courts22 Apr 1902
Fazel Sheikh Vs Keramuddi Sheikh and others
Calcutta High Court · (1902) 04 CAL CK 0003
High Courts22 Apr 1902
The Deputy Legal Remembrancer on Behalf of the Local Government Vs Mir Sarwar Jan
Calcutta High Court · (1902) 04 CAL CK 0001
High Courts22 Apr 1902
Jayanti Subbiah Vs Mangamma
Madras High Court · (1904) ILR (Mad) 45 : (1902) 12 MLJ 270
High Courts21 Apr 1902
Bunwari Jha and others Vs Ramjee Thakur
Calcutta High Court · (1902) 04 CAL CK 0006
Privy Council18 Apr 1902
Secretary of State For India In Council Vs Krishnamoni Gupta and others
Privy Council · (1902) 29 IndApp 104
Privy Council18 Apr 1902
Raja Bommadevara Venkata Narasimha Naidu and Another Vs Raja Bommadevara Bhashya-Karlu Naidu and others
Privy Council · (1902) 29 IndApp 76
High Courts18 Apr 1902
Venkata Narasimha Naidu and Another Vs Bhashyakarlu Naidu and Another
Madras High Court · (1902) ILR (Mad) 367
High Courts17 Apr 1902
Mallikarjanudu Setti Vs Lingamurti Pantulu
Madras High Court · (1903) ILR (Mad) 332 : (1902) 12 MLJ 279
High Courts17 Apr 1902
Madhavaya Vs Kerala Varma Arasu and Others
Madras High Court · (1903) 13 MLJ 68
Civil Procedure Code, 1908 (CPC) — Section 13(V)
High Courts16 Apr 1902
Meenatchee Achi Vs Ananthanarayana Aiyar and Another
Madras High Court · (1903) ILR (Mad) 224 : (1902) 12 MLJ 380
High Courts15 Apr 1902
In Re: In the Goods of Giris Chandra Mitter, deceased
Calcutta High Court · (1902) 04 CAL CK 0004
High Courts15 Apr 1902
The Aryan Bank of Vizagapatam (unlimited) Vs Venkata Narasayyamma
Madras High Court · (1903) ILR (Mad) 237 : (1903) 13 MLJ 212
Transfer of Property Act, 1882 — Section 88
High Courts14 Apr 1902
Ram Golam Lal Sahu and Another Vs Chowdhry Babu Barsati Singh and Others
Calcutta High Court · (1902) 04 CAL CK 0029
High Courts09 Apr 1902
Siddessury Dassee Vs Janardan Sarkar
Calcutta High Court · (1902) ILR (Cal) 557
High Courts08 Apr 1902
Matungini Dassi Vs Ram Das Mullick and others
Calcutta High Court · (1902) 04 CAL CK 0020
High Courts08 Apr 1902Allowed
Waliullah Vs Wajih-Ud-Din, Kudrat-Ul-Lah and Others
Allahabad High Court · (1902) ILR (All) 381
High Courts07 Apr 1902
William Parry Jahans Vs Alexandria Louise Jahans and another
Calcutta High Court · (1902) 04 CAL CK 0014