High Courts08 Sept 1905
Kannan Nambiar Vs Anantan Nambiar and Others
Madras High Court · (1906) ILR (Mad) 124
JUDGMENT DATABASE
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High Courts08 Sept 1905
Tadepalli Subba Rao Vs Nawab Sayed Mir Gulam Allikhan of Banganapalli
Madras High Court · (1906) ILR (Mad) 69
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts08 Sept 1905
Kannan Nambiyar Vs Anantan Nambiyar and Others
Madras High Court · (1905) 15 MLJ 491
High Courts08 Sept 1905
Srinivasa Raghava Ayyangar Vs Pichaikaran and Others
Madras High Court · (1906) ILR (Mad) 184
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts08 Sept 1905
Rangacharul and Another Vs Emperor
Madras High Court · (1906) ILR (Mad) 236
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts08 Sept 1905
C. Srinivasa Row Sahib and Others Vs Yemunabhai Ammal and Others
Madras High Court · (1906) 16 MLJ 50
Transfer of Property Act, 1882 — Section 85
High Courts08 Sept 1905
Srinivasa Rao Saheb and Others Vs Yamunabhai Ammall and Others
Madras High Court · (1906) ILR (Mad) 84 : (1905) ILR (Mad) 94
Transfer of Property Act, 1882 — Section 85
High Courts06 Sept 1905
Bissessur Dass and Another Vs Johann Smidt and Others
Calcutta High Court · (1905) 09 CAL CK 0001
High Courts06 Sept 1905
Chettiattil Muhamod Vs Kunhi Koru and Others Punnoli Madhaviamma and Another Vs Ambali Kunhi Koru and Others
Madras High Court · (1906) ILR (Mad) 175
High Courts06 Sept 1905
Sami Row Jagadab Vs Eliavatha Row Gayabavadu and Another
Madras High Court · (1906) 16 MLJ 357
High Courts06 Sept 1905
Kona Thimma Reddi Vs Bathini Chenna Reddi and Others
Madras High Court · (1906) 16 MLJ 18
High Courts04 Sept 1905
Balasundra Mudelly Vs Rajalingam Chettiar
Madras High Court · (1906) ILR (Mad) 172
High Courts30 Aug 1905
Poresh Nath Sircar Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 295
Criminal Procedure Code, 1898 (CrPC) — Section 106, 429, 430(1)Penal Code, 1860 (IPC) — Section 147
High Courts30 Aug 1905
Sonu Singh Vs Behari Singh
Calcutta High Court · (1906) ILR (Cal) 283
Transfer of Property Act, 1882 — Section 99
High Courts30 Aug 1905Dismissed
Radhika Mohon Roy Vs K.S. Bonnerjee
Calcutta High Court · (1905) 08 CAL CK 0006
High Courts29 Aug 1905
Jalasutram Lakshminarayan and Others Vs Bommadevara Venkata Narasimha Naidu
Madras High Court · (1906) ILR (Mad) 42
Limitation Act, 1963 — Article 131
High Courts29 Aug 1905Dismissed
Shyama Charan Bhattacharya and others Vs Akhoy Kumar Mitter and Others
Calcutta High Court · (1905) 08 CAL CK 0027
High Courts29 Aug 1905
Herumbo Nath Banerjee Vs Satish Chandra Mukerjee
Calcutta High Court · (1906) ILR (Cal) 1175