High Courts22 Feb 1867
Gobind Chunder Mookerjee Vs Kalla Gajee and Others
Calcutta High Court · (1867) 02 CAL CK 0008
JUDGMENT DATABASE
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High Courts22 Feb 1867Dismissed
Hurryhur Mookerjee Vs Mohesh Chunder Banerjee and Others
Calcutta High Court · (1867) 02 CAL CK 0005
High Courts22 Feb 1867
Bishtoo Churn Bhuttacharjee and Others Vs Gooroodoss Roy Ramnarain Mitter Vs Gooroodoss Roy and Others
Calcutta High Court · (1867) 02 CAL CK 0004
High Courts22 Feb 1867
Gunga Doss Dutt Vs Ram Narain Ghose and Others
Calcutta High Court · (1867) 02 CAL CK 0002
High Courts21 Feb 1867
Mussamut Kallasoo and Others Vs Luchmee Purshad Doobey and Others
Calcutta High Court · (1867) 02 CAL CK 0003
High Courts08 Jan 1867
Hurronath Roy and Others Vs Maheroollah Mollah
Calcutta High Court · (1867) 01 CAL CK 0001
High Courts17 Sept 1866
Maharanee Wuzuroonnessa Vs Bebee Saeedun and Others
Calcutta High Court · (1866) 09 CAL CK 0011
High Courts17 Sept 1866
Kally Narain Roy Chowdhry Vs Sreemutty Sadrun Nessa Khatoon
Calcutta High Court · (1866) 09 CAL CK 0002
High Courts15 Sept 1866
Mosoodun Lall Vs Bekaree Singh and Others
Calcutta High Court · (1866) 09 CAL CK 0004
High Courts12 Sept 1866
Kisto Lall Ghose Vs Abdoor Ruhman
Calcutta High Court · (1866) 09 CAL CK 0014
High Courts12 Sept 1866
Doyamoyee Chowdrainee and Another Vs Bholanath Ghose and Others
Calcutta High Court · (1866) 09 CAL CK 0013
High Courts12 Sept 1866
In Re: Thakoor Chunder Paramanick and Others
Calcutta High Court · (1866) 09 CAL CK 0003
High Courts11 Sept 1866
Banee Madhub Ghose Vs Thakoor Doss Mundul
Calcutta High Court · (1866) 09 CAL CK 0010
High Courts08 Sept 1866
Baboo Kooldeep Narain Singh Vs Mohadeo Singh and Others
Calcutta High Court · (1866) 09 CAL CK 0009
High Courts01 Sept 1866
Chunder Madhub Chuckerbutty Vs Ram Coomar Chowdhry and Others
Calcutta High Court · (1866) 09 CAL CK 0006
High Courts31 Aug 1866
Kali Krishna Haldar and Others Vs Girish Chandra Bose
Calcutta High Court · (1866) 08 CAL CK 0009